← All Benches
ITAT Bangalore Bench
18,481 judgments
C S MANJUNATH,TUMKUR vs INCOME TAX OFFICER, WARD- 1, TUMKUR
ITA 2640/BANG/2019[2016-17]Status: Disposed22/1/2021AY 2016-17
M/S. VIZURY INTERACTIVE SOLUTIONS PRIVATE LIMITED ( NOW KNOWN AS LEMNISK PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 2636/BANG/2019[2015-16]Status: Disposed22/1/2021AY 2015-16
M/S. VIZURY INTERACTIVE SOLUTIONS PRIVATE LIMITED (NOW KNOWN AS LEMNISK PRIVATE LIMITED),BANGALORE vs INCOME TAX OFFICER, WARD- 7(1)(2), BANGALORE
ITA 2635/BANG/2019[2014-15]Status: Disposed22/1/2021AY 2014-15
KIDS CLINIC INDIA PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 784/BANG/2016[2011-12]Status: Disposed22/1/2021AY 2011-12
YOGA NIKETAN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 694/BANG/2020[2017-18]Status: Disposed21/1/2021AY 2017-18
SRI. NARENDRA REDDY THAPPETA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE
ITA 674/BANG/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 566/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 565/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 564/BANG/2020[2015-16]Status: Disposed21/1/2021AY 2015-16
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 563/BANG/2020[2015-16]Status: Disposed21/1/2021AY 2015-16
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 562/BANG/2020[2014-15]Status: Disposed21/1/2021AY 2014-15
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 561/BANG/2020[2014-15]Status: Disposed21/1/2021AY 2014-15
M/S LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 560/BANG/2020[2013-14]Status: Disposed21/1/2021AY 2013-14
M/S LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 559/BANG/2020[2013-14]Status: Disposed21/1/2021AY 2013-14
M/S LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 558/BANG/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER, (TDS)- WARD, DAVANGERE
ITA 557/BANG/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
M/S LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 556/BANG/2020[2011-12]Status: Disposed21/1/2021AY 2011-12
M/S. LIFE INSURANCE CORPORATION OF INDIA,CHITRADURGA vs THE INCOME TAX OFFICER, (TDS) WARD, DAVANGERE
ITA 555/BANG/2020[2011-12]Status: Disposed21/1/2021AY 2011-12
M/S. LIFE INSURANCE CORPORATION OF INDIA,HAVERI vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 554/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
M/S. LIFE INSURANCE CORPORATION OF INDIA,HAVERI vs THE INCOME TAX OFFICER (TDS) - WARD, DAVANGERE
ITA 553/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17