ITAT Bangalore Bench
18,481 judgments
MAHESHWARI MAHILA SANGHATHAN ,BANGALORE vs COMMISSIONER OF INCOME (EXEMPTIONS) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SREE RAJA GOPALA KRISHNA GOU SEVA TRUST,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-3 , BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHRI. DOMMALLUR SHIVANNA NANDISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHRI. DOMMALLUR SHIVANNA NANDISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHRI. DOMMALLUR SHIVANNA NANDISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. HABEEB SHAIK ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
DESHPANDE DRUGS PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-2(1)(3), BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SANJAY KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SOHANLALJI ASHOK SEERVI ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2) , BENGALURU
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
AKTHAR FATHIMA,HOLENARASIPURA vs ITO, WARD-1 AND TPS, HASSAN
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. UNIFIED SOUHARDA CREDIT COOPERATIVE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5) , BANGALORE
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHRI GANGAPARAMESHWARI URABAN CO OP CREDIT SOCIETY LTD MUDALGI,MUDALGI vs INCOME-TAX OFFICER, WARD-1, GOKAK
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
SHREE CHANNAMALESHWARA CREDIT C-OPERATIVE SOCIETY LTD.,,KALABURAGI vs INCOME-TAX OFFICER, WARD-1 & TPS, GULBARGA
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
M/S. MAYURA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LIMITED ,SAGAR vs INCOME TAX OFFICER, WARD-3, , SHIMOGA
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
APEX EDUCATIONAL AND CHARITABLE TRUST ,GULBARGA vs COMMISSIONER OF INCOME TAX(EXEMPTION), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
APEX EDUCATIONAL AND CHARITABLE TRUST ,GULBARGA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GOVINDARAJU SANJEEVAIAH,BANGALORE vs INCOME-TAX OFFICER, WARD-4(2)(1), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
MANIVEERA STRUCTURE PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-4(1)(3) , BENGALURU
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KIRAN ENTERPRISES ,TUMAKURU vs INCOME TAX OFFICER, WARD-1 & TPS, , TUMKUR
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. MOHAMMED FAISAL ,MANAGALURU vs INCOME TAX OFFICER, WARD-1(1) , MANGALORE
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)