ITAT Bangalore Bench
18,481 judgments
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED ,BELTHANGADY vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
NARENDRA NATH RATNAKARAM,BANGALORE vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(1), BANGALORE
NARENDRA NATH RATNAKARAM,BANGALORE vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(1), BANGALORE
M/S. SWAMY VIVEKANANDA CO-OPERATIVE SOCIETY LIMITED ,TUMAKURU vs INCOME TAX OFFICER, WARD-3 , TUMKUR
M/S. SWAMY VIVEKANANDA CO-OPERATIVE SOCIETY LIMITED ,TUMAKURU vs INCOME TAX OFFICE, WARD-3, , TUMKUR
MAGAR AND MAGAR (INDIA) ,HUBLI vs INCOME TAX OFFICER, WARD-2(1) , HUBLI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI PRAKASH BHAJANDAS TALREJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. BRAHMI CREDIT CO-OPERATIVE SOCIETY LTD ,BENGALURU vs INCOME-TAX OFFICER, WARD-2(2)(2), BENGALURU
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. PRATHIBIMBA,BENGALURU vs INCOME-TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. BULK LIQUID SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
MUDUR VYAVASAYA SEVA SAHAKARI SANGHA LTD,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. MYSORE MERCANTILE COMPANY LIMITED,BANGALORE vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KAMAT YATRINIVAS PVT LTD., ,BENGALURU vs INCOME TAX OFFICER, WARD-4(1)(2),, BENGALURU
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. TIRUMALA TELEWORLD ,HUBBALI vs INCOME TAX OFFICER, WARD-3(4), HUBBALLI
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHIVANAND NINGAPPA KOTAGUNASI,KALAGATAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
