ITAT Bangalore Bench
18,481 judgments
NAZEER AHMED,MANGALORE vs INCOME TAX OFFICER, WARD-2(1) , MANGALORE
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. PANATI VIKRAMDEVA REDDY,,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. PANATI VIKRAMDEVA REDDY,,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KUVEMPU CO OPERATIVE CREDIT SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KUVEMPU CO OPERATIVE CREDIT SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. WEALTH VRUDDHI FINANCIAL SERVICES ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1) , BANGALORE
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. SMB CONSTRUCTIONS ,MANGALURU vs INCOME TAX OFFICER, WARD-1(1), MANGALURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
MEDA LAKSHMINARAYANA SETTY NAVEEN KUMAR ,MYSORE vs INCOME TAX OFFICER, WARD-1(1) , MYSURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GANGADHAR MURTHY CHENNIGAPPA,BENGALURU vs ACIT CIRCLE 6(1)(1), BENGALURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GANGADHAR MURTHY CHENNIGAPPA,BENGALURU vs ACIT CIRCLE 6(1)(1), BENGALURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GANGADHAR MURTHY CHENNIGAPPA,BENGALURU vs ACIT CIRCLE 6(1)(1), BENGALURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GANGADHAR MURTHY CHENNIGAPPA,BENGALURU vs ACIT CIRCLE 6(1)(1), BENGALURU
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
KARAVALI SOUHARDA CREDIT CO OPERATIVE LIMITED,DAVANAGERE vs INCOME TAX OFFICER, DAVANAGERE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
BRIDGES OF SPORTS FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
DR. SANJAY R MAGAVI ,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
GANDHI BHARAT LAXMAN,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
SHRI N. K. CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
PARASURAM PETROLEUM ,HUBBALI vs INCOME TAX OFFICER, WARD-3(2), HUBBALLI
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
VOI JEANS RETAIL INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
SRI. ENTERPRISES ,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(1), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. KORADA FURNITURE COMPANY PVT LTD.,,HUBLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1) &TPS, HUBLI
Shri George George K (Vice President), Shri Laxmi Prasad Sahu (Accountant Member)
