ITAT Bangalore Bench

SPARKLE ESTATES PRIVATE LIMITED ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHARANAMMA DIGGAVI MEMORIAL EDUCATIONAL TRUST ,KALABURGI vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1, , GULBARGA

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

M/S. KLUBER LUBRICATION INDIA PRIVATE LIMITED,BANGALORE vs PR. COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

SHRI. SHRIDEVI CHARITABLE TRUST ,TUMKUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

M/S AO SMITH INDIA WATER PRODUCTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

BHADRA SAHAKARI SAKKARE KHARKHANE NIYAMITHA,DODDABATHI,DAVANGERE vs THE INCOME TAX OFFICER, WARD-1(1), DAVANGERE., DAVANGERE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SYEDA MARIAM,BANGALORE vs INCOME-TAX OFFICER, WARD-3(1)(4), BENGALURU

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

PUSHPALATHA ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), , BANGALORE

M/S. PISCES ESERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

TULIP DATA CENTRE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

NIRMAAN VIVIDODDHESHA SOUHARDA SAHAKARI NIYAMITHA,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SRI ANJANEYA VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITA,HARIHARA vs THE INCOME TAX OFFICER, WARD-1, DAVANAGERE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

DAWALSAHEB BABUSAHEB SULTANBHAI,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBLI

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

ANAND BHAIRAT,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

GAMI PARESH NARAN ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. BYRAMBADA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED ,KODAGU vs INCOME TAX OFFICER, WARD-1, , MYSURU

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

ESHWARAPPA ODEGOUDAR ,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, , SHIMOGGA

the Ld.CIT(A). The Ld.CIT(A) also without conducting any verification upheld the order of Ld.AO. Page 3 of 5

LEELARAM CHOUDHARY ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(5), BANGALORE

Shri Waseem Ahmed (Accountant Member), Shri Keshav Dubey (Judicial Member)

JOHN DISTILLERIES PVT LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

JOHN DISTILLERIES PVT LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE