← All Benches
ITAT Bangalore Bench
18,481 judgments
JOHN DISTILLERIES PVT LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 985/BANG/2023[2014-15]Status: Disposed24/7/2024AY 2014-15
JOHN DISTILLERIES PVT LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 984/BANG/2023[2013-14]Status: Disposed24/7/2024AY 2013-14
JOHN DISTILLERIES PVT LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, BANGALORE
ITA 983/BANG/2023[2012-13]Status: Disposed24/7/2024AY 2012-13
M/S. JOHN DISTILLERIES PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 982/BANG/2023[2011-12]Status: Disposed24/7/2024AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE1-(1), BENGALURU vs MS. JOHN DISTILLERIES PVT LTD, BENGALURU
ITA 962/BANG/2023[2016-17]Status: Disposed24/7/2024AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU, BENGALURU vs MS. JOHN DISTILLERIES PVT LTD, BENGALURU
ITA 961/BANG/2023[2015]Status: Disposed24/7/2024
JOHN DEVELOPERS ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 847/BANG/2023[2016-17]Status: Disposed24/7/2024AY 2016-17
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JOHN DEVELOPERS ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 846/BANG/2023[2015-16]Status: Disposed24/7/2024AY 2015-16
JOHN DEVELOPERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 845/BANG/2023[2014-15]Status: Disposed24/7/2024AY 2014-15
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. PAUL PLATHOTATHIL JOHN ,COORG vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 844/BANG/2023[2017-18]Status: Disposed24/7/2024AY 2017-18
M/S. PAUL RESORTS & HOTELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 843/BANG/2023[2016-17]Status: Disposed24/7/2024AY 2016-17
M/S. PAUL RESORTS & HOTELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE-1(1), BANGALORE
ITA 842/BANG/2023[2015-16]Status: Disposed24/7/2024AY 2015-16
M/S. PAUL RESORTS & HOTELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 841/BANG/2023[2014-15]Status: Disposed24/7/2024AY 2014-15
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. PAUL RESORTS & HOTELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1) , BANGALORE
ITA 840/BANG/2023[2013-14]Status: Disposed24/7/2024AY 2013-14
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. PAUL RESORTS & HOTELS PVT LTD ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 839/BANG/2023[2012-13]Status: Disposed24/7/2024AY 2012-13
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. PAUL RESORTS & HOTELS PVT. LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 838/BANG/2023[2011-12]Status: Disposed24/7/2024AY 2011-12
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), BENGALURU, BENGALURU vs MS. JOHN DISTILLERIES PVT LTD, BENGALURU
ITA 1012/BANG/2023[2014-15]Status: Disposed24/7/2024AY 2014-15
RAJENDRA SINGA DUSHYANTH SINGH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) , BANGALORE
ITA 990/BANG/2024[2017-18]Status: Disposed23/7/2024AY 2017-18
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAJENDRA SINGA DUSHYANTH SINGH ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) , BANGALORE
ITA 989/BANG/2024[2016-17]Status: Disposed23/7/2024AY 2016-17
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY GLOBAL LIMITED, BENGALURU
ITA 791/BANG/2024[2018-19]Status: Disposed23/7/2024AY 2018-19
