ITAT Bangalore Bench
18,481 judgments
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY GLOBAL LIMITED, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY GLOBAL LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BANGALORE vs COFFEE DAY GLOBAL LIMITED, BANGALORE
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY GLOBAL LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY GLOBAL LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY ENTERPRISES LIMITED, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY ENTERPRISES LIMITED, BENGALURU
DEPUTY COMMISSIONER OF INCOME-TAX, , BENGALURU vs COFFEE DAY ENTERPRISES LIMITED, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BANGALORE vs COFFEE DAY ENTERPRISES, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU vs COFFEE DAY ENTERPRISES LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU, BENGALURU vs COFFEE DAY ENTERPRISES LIMITED, BENGALURU
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1-(1), MANGALORE vs DAKSHIN KANNADA CO-OPERATIVE MILK PRODUCERS UNION LIMITED., MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PADUBIDRI CO-OPERATIVE AGRICULTURAL SOCIETY ,UDUPI vs INCOME TAX OFFICER, WARD-2, , UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. THE BHARATHI CO-OPERATIVE CREDIT SOCIETY ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1) , BANGALORE
SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,VARTHUR HOBLI, BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1) BANGALORE, BMTC BUILDING KORMANGALA BANGALORE
GREEN ORCHAND FARM HOUSES ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SHRI. LAKSHMI PATTINA SAHAKARA SANGHA NIYAMITHA ,HARIHAR vs INCOME TAX OFFICER, WARD-1 , DAVANGERE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
TELECOM EMPLOYEES COOP HOUSING SOCIETY LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
RYATAR SAHAKARI SAKKARE KARKHANAE NIYAMIT,BAGALKOT vs INCOME-TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
