ITAT Bangalore Bench

M/S. REDDY STRUCTURES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

M/S. PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD., ,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, , DAVANAGERE

SHARANABASAWESHWAR VIDYA VARDHAK SANGHA ,BANGALORE vs DCIT/ACIT EXEMPTION CIRCLE-1, MANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

BHAGWANA RAM,BANGLORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGLORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

SRI. VAISHNAVI WINES ,KOPPAL vs INCOME TAX OFFICER, WARD-1 , KOPPAL

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SAGAR SINGH ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

INDIAN RED CROSS SOCIETY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

HOLADAGADDE DEVARAJ VINAY RAJ ,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-2, CHIKMAGALUR

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHRI. NAGAPPA R KASHIRAJ ,YADGIR vs INCOME TAX OFFICER, WARD-1 , YADGIR

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MAINI MATERIALS MOVEMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

CANARA BANK GOLDEN JUBILEE STAFF WELAFARE FUND ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SMT. BHARGAVI GOPINATH ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(3), BENGALURU

INCOME TAX OFFICER (EXEMPTIONS), WARD-1,BANGALORE, BANGALORE vs ABB INDIA FOUNDATION, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED ,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU , BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. SJS ENTERPRISES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

VEMPARALA DILLIBABU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRISADANAND SOUHARDA PATTINA SAHAKARI NIYAMIT TALIKOTI ,BIJAPURA vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

MANISH JEETMAL AMBANI,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

MANISH JEETMAL AMBANI,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BENGALURU

this Tribunal. 3. The Ld.AR filed affidavit stating the reason for delay caused in filing the appeals before this Tribunal. 4. He submitted that, the appeal was drafted against the impugned orders by the Ld.AR and was forwarded to the Chartered Accountant. It is submitted that the Chartered Accountant was preoccupied with the certain outstation statutory audit of banks and returned to Bangalore in last week of April. Subsequently, the appeal memo was sent for assessee signature and upon rec

THE ADIL AMANAT CO-OP CREDIT SOCIETY LIMITED ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, , BIJAPUR

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)