ITAT Bangalore Bench
18,481 judgments
M/S. KAMDEV ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(5), BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S. BANNARI CONSTRUCTIONS, ,MYSURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1) , MYSURU
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
BHARTOOR HONNAPPA LINGARAJU (DECEASED)THROUGH LEGAL HEIR, KIRAN LINGARAJU ,BANGALORE vs THE INCOME TAX OFFICE, WARD-6(3)(1), BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SUDHA BABU RANJITHA,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PRITHVIRAJ LEKKAD MALLIKARJUN,BENGALURU vs INCOME TAX OFFICER, WARD - 1(2)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
LAXMI MEMORIAL EDUCATION TRUST ,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JINNAGARA KEMPAIAH PUTTARAMEGOWDA,BENGALURU vs INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SMT. KORTIKERE SRINIVASA IYANGAR AMRUTHAVALLY vs INCOME TAX OFFICER, WARD-1, , CHITRADURGA
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHASKAR REDDY NANDYALA HANUMANTHA REDDYGARI,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DCIT,CIRCLE,1(1) HUBBALLI, NAVANAGAR HUBBALLI vs SIRSI TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD , SIRSI
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ENSURE BUILDERS AND DEVELOPERS ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
MR. JAGANATH RAMACHANDRA JAMADAR ,BIDAR vs INCOME TAX OFFICER, WARD-1 , BIDAR
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
GOWRI INFRAENGINEERS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. BEE CO-OP SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(4), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
VRINDA MAHANANDA ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. PRATHAMIKA KRUSHI SEVA SAHAKARA SANGA JADE, ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-4, , SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
GIRIYAPPA THIMMARAJA,TUMKUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
DODDAMANE ANAND BASAPPA,KODAGU vs INCOME-TAX OFFICER, WARD-1, , MADIKERI
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
