ITAT Bangalore Bench
18,481 judgments
DODDAMANE ANAND BASAPPA,KODUGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. KODAVA EDUCATION SOCIETY ,PONNAMPET vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
NANJAPPA SHIVAMURTHY,CHINTAMANI vs INCOME TAX OFFICER WARD 1 CHIKABALLAPUR, CHIKKABALLAPUR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SRI. GUJJAPPA, N ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KALABURAGI, KALABURAGI vs THE DISTRICT CO-OPERATIVE CENTRAL BANK LTD BIDAR, BIDAR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
THYAGARAJU VISWANATH ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(4), BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri Keshav Dubey (Judicial Member)
SEG AUTOMOTIVE INDIA PRIVATE LIMITED ,BENGALURU vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KORI LINGARAJU VEERABHADRA ,TUMKUR vs INCOME TAX OFFICER, WARD-3, TUMKUR
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
IBM INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1) , BANGALORE
MANCHAIAH SHIVALINGAIAH,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(5), BENGALURU
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
SHRI. NAAGESH KANAIYALAL THAKKAR,DHARAWAD vs INCOME TAX OFFICER, WARD-2(1), HUBLI
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
BIJADI VITTA GEETHA,SHIRALKOPPA vs INCOME-TAX OFFICER, WARD-2, SHIVAMOGGA
SMT. BEENA PILLAI (Judicial Member)
MR. RAVINDRA KARADAHALLI VIVEK ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. STEER AMERICA INC.,,UNITED STATES vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION CIRCLE -1(2), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. STEER AMERICA INC., ,UNITED STATES vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION CIRCLE -1(2) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MR. RAVINDRA KARADAHALLI VIVEK ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI. A. S. SRINATH (HUF),SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIVAMOGGA
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)