ITAT Bangalore Bench
18,481 judgments
MR. RAVINDRA KARADAHALLI VIVEK,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
MR. RAVINDRA KARADAHALLI VIVEK ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. LABLAND PRIVATE LIMITED ,MYSURU vs INCOME TAX OFFICER, WARD-1(1) , MYSURU
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
SHRI SHARANABASAVESHWAR CREDIT SOUHARD SAHAKARI NIYAMIT,HALINGALI vs INCOME TAX OFFICER, WARD AND TPS
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE -1(3), BANGALORE vs M/S. SICAL LOGISTICS LIMITED, CHENNAI
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. RAFEEQ ISMAILSAB BAIRAKDAR, ,MUDHOL vs INCOME TAX OFFICER, WARD-1, TPS, , BAGALKOTE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
MOHAMMED IBRABIM MOHIDEEN ,KERALA vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOHAMMED IBRAHIM MOHIDEEN,KERALA vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOHAMMED IBRAHIM MOHIDEEN,KERALA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALORE
MOHAMMED IBRAHIM MOHIDEEN,KERALA vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOHAMMED IBRAHIM MOHIDEEN,KERALA vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. EMIRATES HINDUSTAN BUILDERS AND DEVELOPERS,KERALA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. EMIRATES HINDUSTAN BUILDERS AND DEVELOPERS,KERALA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALORE
MAHAVEERA CREDIT CO-OPERATIVE SOCIETY LIMITED ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1) , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MKH INFRASTRUCTURE,KERALA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALORE
MKH INFRASTRUCTURE,KERALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TABESCO HINDUSTAN INFRA DEVELOPERS PVT LTD.,,KERALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
TABESCO HINDUSTAN INFRA DEVELOPERS PVT LTD., ,KERALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , MANGALORE
RAMAKRISHNAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
KOTESHWARA V S S BANK ,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
