ITAT Bangalore Bench
18,481 judgments
M/S. PRIMAVERA PROJECTS-N-CONSTRUCTIONS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. PLAZA AGENCIES PVT LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ALNAVAR CREDIT SOUHARDHA CO-OPERATIVE LIMITED ,ALNAVAR vs INCOME TAX OFFICER, WARD-1(1), HUBLI
Shri Laxmi Prasad Sahu (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PONGIANNA GOUNDER MANI GOUNDER,ERODE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PONGIANNA GOUNDER MANI GOUNDER,ERODE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE2(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GANGAPURA NAGARAJA IYER SRINIVASA ,KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1) , BENGALURU
M/S. HINDUSTHAN BAWA BUILDERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. HINDUSTHAN BAWA BUILDERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. HINDUSTHAN BAWA BUILDERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. HINDUSTHAN BAWA BUILDERS,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. GONIKOPPAL PRIMARY RURAL AGRICULTURAL CREDIT SO-OPERATIVE SOCIETY LIMITED ,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
Shri Waseem Ahmed (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SIDDAPURA TALUKA AGRICULTURAL PRODUCES CO-OP MARKETING SOCIETY LIMITED,,SIDDAPUR vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,TUMKUR vs INCOME TAX OFFICER, WARD 1 AND TPS, TUMKUR, TUMKUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHIEF OFFIER,DAVANGERE vs INCOME TAX OFFICER, TDS WARD, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHIEF OFFIER,DAVANGERE vs INCOME TAX OFFICER, TDS WARD, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER Chief Officer, Town Municipal Council Malebennuru, Secretary Grampanchayat, Malebennur – 577 530. Harihar Taluk. Davangere Dist. TAN: BLRS16837C APPELLANT Vs. The Income Tax Officer, TDS Ward, Davangere. RESPONDENT Appellant by : Shri V. Srinivasan, Advocate Respondent by : Shri Subramanian S., Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 25.06.2024 Date of Pronouncement: 03.07.2024 ORDER Per Laxmi Prasad Sahu
KANAKA CREDIT CO OPERATIVE SOCIETY LIMITED ,CHITRADURGA vs INCOME TAX OFFICER, WARD-3, , DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. GURUVANA TRUST ,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BENGALURU
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
SRI. KANALA SUBRAMANYAM,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5), BANGALORE
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
SRI. KANALA SUBRAMANYAM ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5) , BANGALORE
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
KALIA SERVICE CO-OP BANK,BELHANGADY vs INCOME-TAX OFFICER, WARD-1, PUTTUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)