ITAT Bangalore Bench

MARATHI NARAYANA SATHISHA,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(5), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

M/S. HARIS MARINE PRODUCTS,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, MANGALORE

M/S. HARIS MARINE PRODUCTS,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , MANGALORE

SHRI NEELAKANTESHWAR PATTIN SAHAKARI SANGH NIYAMIT, GULEDGUDD,GULEDGUDD vs ITO W(1) BAGALKOT, BAGALKOT

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

M/S. MUKKA PROTEINS LIMITED (FORMERLY KNOW AS MUKKA SEA FOOD INDUSTRIES LTD., ),MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE

M/S. MUKKA PROTEINS LIMITED (FORMERLY KNOW AS MUKKA SEA FOOD INDUSTRIES LTD., ),MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE

M/S. MUKKA PROTEINS LIMITED (FORMERLY KNOW AS MUKKA SEA FOOD INDUSTRIES LTD., ),MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , MANGALORE

M/S. MUKKA PROTEINS LIMITED (FORMERLY KNOW AS MUKKA SEA FOOD INDUSTRIES LTD., ),MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , MANGALORE

M/S. MUKKA PROTEINS LIMITED (FORMERLY KNOW AS MUKKA SEA FOOD INDUSTRIES LTD., ),MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , MANGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. KESAR MARBLE AND GRANITES LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALORE

M/S. KESAR MARBLE AND GRANITES LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

M/S. KESAR MARBLE AND GRANITES LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

M/S. KESAR MARBLE AND GRANITES LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALORE

M/S. KESAR MARBLE AND GRANITES LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

ANAND IMMANUEL PANCHIKAL,BANGALORE vs DCIT- CIRCLE-6 (1) (1), BANGALORE

Shri Laxmi Prasad Sahu (Accountant Member), Shri Soundararajan K. (Judicial Member)

TESSOLVE SEMICONDUCTOR PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) , BANGALORE

M.S H.DASAPPA AND SONS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SURABHI SOUHARDA CREDIT CO-OPERATIVE SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BENGALURU

M.S H. DASAPPA AND SONS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), BANGALORE, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

H. DASAPPA AND SONS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), BANGALORE, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)