ITAT Bangalore Bench

M.S H.DASAPPA AND SONS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), BANGALORE , CR BUILDING, QUEENS ROAD BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SUBRAMANYA CONSTRUCTION AND DEVELOPMENT COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2) , BANGALORE

MUROOR RAMESH NAYAK,SULLIA vs INCOME TAX OFFICER, WARD-1, PUTTUR

Shri Waseem Ahmed (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SOCIETE GENERALE GLOBAL SOLUTION CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SRI. SHADAKSHARI SHIVAYOGI SIDDHARAMESHWARA ANUBHAVA ASHRAM NAVAKALYANA MATH,KALABURGI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

M/S. DESAI AND COMPANY ,HUBBALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALI

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

MAF CLOTHING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE

Shri Waseem Ahmed (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SMT. RINKU CHAKRABORTHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE

the CIT(A) who upheld the order of the AO. 4. Being aggrieved by the order of the Id. CIT(A), the assessee is in

KARNATAKA TRADE PROMOTION ORGANISATION,BENGALURU vs INCOME TAX OFFICER(EXEMPTIONS), WARD-1, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KARNATAKA TRADE PROMOTION ORGANISATION,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS)WARD-1, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SMT. KORTIKERE SRINIVASA IYANGAR AMRUTHAVALLY,HOLALKERE vs INCOME TAX OFFICER, WARD-1, CHITRADURGA

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

STATE BANK OF INDIA ,UDUPI vs INCOME TAX OFFICER, TDS, MANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

STATE BANK OF INDIA ,MANGALORE vs INCOME TAX OFFICER, TDS , MANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

STATE BANK OF INDIA ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE-3(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SNEHA SANGAMA SOUHARDA PATTINA SAHAKARI NIYAMITHA ,TUMAKUR vs INCOME TAX OFFICER, WARD-1 & TPS,, TUMKUR

SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. LAKSHMINARASIMAIAH VENKATESHA ,SHIVAMOGGA vs THE DEPUTY COMMISSIONER INCOME TAX, CENTRAL CIRCLE-1(1) , BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

BANGADY CO-OPERATIVE AGRICULTURAL SOCIETY LIMITED ,BELTHANGADY vs INCOME TAX OFFICER, WARD-1 , PUTTUR

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SRI. N. J. BHARTHESH ,SHIMOGA vs INCOME TAX OFFICER, WARD- , SHIMOGA

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

GREENS NATURES FRESH FARMS PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-3(1)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. VENKATESHWARA DEVELOPERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)