ITAT Bangalore Bench
18,481 judgments
NAGARAJ ANGADI ,SINDHANUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU, BENGALURU vs RIBBON COMMUNICATION PRIVATE LIMITED (FORMERLY KNOWN AS SONUS NETWORKS INDIA PVT LTD), BENGALURU
VIJAY MALLESHAPPA DUNDASI,GADG vs INCOME-TAX OFFICER, WARD-1, GADAG
Shri Laxmi Prasad Sahu (Accountant Member), Shri Soundararajan K. (Judicial Member)
HINDUSTHAN MUKTHA FOUNDATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS , BANGALORE
SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ANDSHRI PRAKASH CHAND YADAV (Judicial Member)
HINDUSTHAN MUKTHA FOUNDATION,BANGALORE vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ANDSHRI PRAKASH CHAND YADAV (Judicial Member)
PRATHAMIKA KRUSHI PATHINA SAHAKARI SANG NIYAMITA,BYAKOD VIJAYPUR vs INCOME TAX OFFICER WARD -3 VIJAYAPUR, VIJAYPUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
PRINTECH PARK CLUSTER BANGALORE,CHAMARAJPET vs CIT EXEMPTIONS BANGALORE, BENGALURU
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
YASHODA PUTTARAJU JAYANTHKUMAR ,MYSORE vs INCOME TAX OFFICER, WARD-1(1) , MYSORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ALNAVAR CREDIT SOUHARDHA CO-OPERATIVE LIMITED,ALNAVAR vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SUNRISE SOUHARDA PATTINA SAHAKARI NIYAMITHA ,TUMAKURU vs INCOME TAX OFFICER, WARD-1, TUMKUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
TARUNSANGAR VIVEDHODDESHAGAL SOUHARD SAHAKARI LIMITED,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOVINDAPPA BALAPPA DANDAGI ,DHARWARD vs INCOME TAX OFFICER, WARD-1(2), HUBLI
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHEETAL KAWAD ,BELGAUM vs INCOME TAX OFFICER, WARD-1 , BELGAUM
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SREENIDHI SHELTERS,BANGALORE vs INCOME-TAX OFFICER, TDS, WARD-3(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
STATE BANK OF INDIA ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX ( TDS), CIRCLE-3(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. AMIT KUMAR RAJENDRA PRASAD SINGH ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHADRAIAH KALLENAHALLI DINESHA,MANDYA vs INCOME TAX OFFICER, WARD 1, MANDYA, MANDYA
HEMANT JIVAN ,BANGALORE vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(2) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GLOBAL SECURITY SERVICES ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) TPS, MANGALURU vs MANGALORE REFINERY AND PETROCHEMICALS LTD, MANGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)