ITAT Bangalore Bench

RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX(EXEMPTIONS), CIRCLE-1, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)

MANGALORE REFINERY AND PETROCHEMICALS LIMITED,MANGALORE vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/ INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)

M/S. SJS ENTERPRISES LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHIVA VIVIDHODDESHA SAHAKARA SANGHA NIYAMITA,MALEBENNUR vs INCOME TAX OFFICER WARD 2(1), SHREE TOWERS, HADADI MAIN ROAD, DAVANAGERE

SMT. BEENA PILLAI (Judicial Member)

M/S. PLAZA AGENCIES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-5(1)(2), BENGALURU

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

HASSAN CO-OPERATIVE SOCIETY LIMITED ,HASSAN vs INCOME TAX OFFICER, WARD-1, , HASSAN

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

AQUARELLE INDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

LATE JAGJIT SINGH BAJWA LEAGAL HEIR HARLEEN BAJWA ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE

HOMBEGOWDA MAHADEVA,MYSURU vs INCOME-TAX OFFICER, WARD-2(2), MYSORE

MARGDARSHAN FOUNDATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CIRCLE-1, BANGALORE

MARGDARSHAN FOUNDATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , (EXEMPTIONS), CIRCLE-1, BANGALORE

KADAVINAKOTE MARIGOWDA HONNAPPA ,HASSAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, , HASSAN

SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MOHAMMED ASIM NAVEED,HYDERABAD vs ITO WARD-5(3)(3), KARNATAKA

SHRI GEORGE GEORGE K (Vice President)

ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

DR. VIJAYALAKSHMI L ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BANGALORE

SMT. BEENA PILLAI (Judicial Member)

KPSAL VITTAL SHRIMATHI SUNANDAMMA KALYANA MANTAPA, ,DAVANGERE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1 , HUBLI

SMT. BEENA PILLAI (Judicial Member)

KPSAL VITTAL SHRIMATHI SUNANDAMMA KALYANA MANTAPA,DAVANGERE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1, HUBLI

SMT. BEENA PILLAI (Judicial Member)

MR. UTTAMCHAND JAIN,BENGALURU vs INCOME-TAX OFFICER, WARD-1(2)(3), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MARIGANTUM NARASIMHA CHARI ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SUNETHRA RAO,CANADA FOREIGN vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2(1), BENGALURU

SMT. BEENA PILLAI (Judicial Member)