ITAT Bangalore Bench
18,481 judgments
SAMRUDH VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITA,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-5, SHIVAMOGGA
SMT. BEENA PILLAI (Judicial Member)
SRI SIDDESHWAR SOUHARDA PATTIN SAHAKARI NIYAMITHA VIJAYAPURA,VIJAYAPURA vs INCOME TAX OFFICER, WARD 1& TPS, BIJAPUR
SMT. BEENA PILLAI (Judicial Member)
SHRIKANT BASAVANNEPPA PATTANSHETTI,HUBLI vs INCOME TAX OFFICER, WARD-2(2), HUBBLAI
this Tribunal. The Ld.AR furnished affidavit for condonation of delay that reads as under: 1. The impugned appellate order u/s 250 of the Act was passed on 12-03-2024 and this date may be taken as date of receipt. Accordingly, the last date to file the appeal has expired on 11-05-2024. 2. It is submitted that the accountant was entrusted with the responsibility of consulting the tax consultant and filing the appeal. The assessee was under the bonafide impression that the tax consultant who
MUNISWAMY REDDY ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(4), BENGALURU
SMT. BEENA PILLAI (Judicial Member)
M/S. ARHAM MITRA MANDAL,BANGALORE vs INCOME-TAX OFFICER(EXEMPTIONS)-WARD-1, BANGALORE
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) AND TPS,HUBBALLI, C R BUILDING,NAVANAGAR, HUBBALLI vs SIRSI TALUKA AGRICULTURAL PRODUCE MARKETING CO-OPERATIVE SOCIETY, SIRSI
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ALANKAR PRIMARY AGRICULTURAL CREDIT CO OPERATIVE SOCIETY ,ALANKAR vs INCOME TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
HOTTEGOWDRA SHIVAPPA SHIVASHANKAR,DAVANGERE vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI, DELHI
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. GSK BUILDERS AND DEVELOPERS ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), , BANGALORE
the ld. AO the assessee was deprived of proper opportunity of hearing in view of the Covid period during the course of assessment proceedings as the
NABHIRAJ RATNA BALRAJ BY LEGAL HEIR B.R.RAKESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ERKI RAMESH UPADHYAYA HUF, ,PUTTUR vs INCOME TAX OFFICER, WARD-1, , PUTTUR
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
STAR CERAMICS ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1 , CHITRADURGA
SMT. BEENA PILLAI (Judicial Member)
HAJISHAHBAZ ABDULGANI SIPAI,KALAKERI vs INCOME TAX OFFICER, WARD-3 , BIJAPUR
SMT. BEENA PILLAI (Judicial Member)
MAHADEVA GURAPPA TONASHYAL,DHARWAD vs INCOME-TAX OFFICER, WARD-2(3), HUBLI
SMT. BEENA PILLAI (Judicial Member)
GLORIA CREDIT CO-OPERATIVE SOCIETY LIMITED ,PUTTUR vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SMT. BEENA PILLAI (Judicial Member)
SHRI. GOPAL LOKESH,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
INCOME TAX OFFICER, WARD-2(1)(1), BENGALURU vs G. TEX INC, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHASHIDHARA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1& TPS, SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President)
GOPALA GOWDA SHANTHAVERI MEMORIAL HOSPITAL TRUST ,MYSORE vs INCOME TAX OFFICER, (EXEMPTIONS), 1 , MYSORE
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MOHANA SHANTMALLAPPA BIRADAR, ,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)