ITAT Bangalore Bench

MONIKA ARYA ,TELANGANA vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE

NIDUVALESANNAIAH CHANDRU,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR

SHRI GEORGE GEORGE K (Vice President)

SARVODAYA CREDIT CO OP SOCIETY LTD BARKUR,UDUPI vs INCOME-TAX OFFICER, WARD-1, UDUPI

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

M/S. MOBILE CORNER,HUBLI vs INCOME-TAX OFFICER, WARD-1(1), HUBLI

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

UTTAMCHAND HASTIMAL JAIN,VIJAYAPURA vs INCOME TAX OFFICER WARD 1AND 2, TPS, VIJAYAPUR

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

CHRISTIAN MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED ,CHICKMAGALUR vs INCOME TAX OFFICER, WARD-1, , CHIKMAGALUR

SHRI GEORGE GEORGE K (Vice President)

KEN PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

SHRI GEORGE GEORGE K (Vice President)

MR. SHANMUGAM RAVI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, ASSESSEMENT CIRCLE-2(1), BENGALURU

ASTRAZENECA PHARMA INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

V.S. CHANDRA SHEKAR vs ACIT,

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

M/S. KARNATAKA POWER TRANSMISS,RAICHUR vs INCOME TAX OFFICER, WARD-1 , RAICHUR

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KOME KORAVADI VIVIDODEESHA SAHAKARI SANGHA NIYAMITHA ,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER Assessment Years : 2017-18 Kome Koravadi Vividoddesha Sahakari Sangha Niyamitha, NIL Koravadi , Kumbashi Kundapura Taluk, Udupi District – 676 257. PAN – AAAAK 5006 F Vs. The Income Tax Officer, Ward - 2, Bengaluru. APPELLANT RESPONDENT Assessee by : Shri Akshay K.S, C,A Revenue by : Shri Ganesh R Gale, Standing Counsel for the Department, CIT (DR) Date of hearing : 20.06.2024 Date of Pronouncement : 24.06.2

SRI LAKSHMI MULTIPURPOSE COOPERATIVE SOCIETY LTD,UDUPI vs ITO WARD - 1 AND TPS, UDUPI

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER Assessment Years : 2016-17 Sri Lakshmi Multipurpose Co-operative Society Ltd., Floor-1, Srihari Tower, Kanakadasa Road, Udupi-576 101. PAN – AAKCS 4571 M Vs. The Income Tax Officer, Ward – 1&TPS, Udupi. APPELLANT RESPONDENT Assessee by : Shri Ravindra Poojary, Advocate Revenue by : Shri Ganesh R Gale, Standing Counsel for Department Date of hearing : 20.06.2024 Date of Pronouncement : 24 .06.2024 O R D E R P

SECONDARY SCHOOL EDUCATION SOCIETY HEGDEKATTA,SIRSI vs INCOME-TAX OFFICER (EXEMPTIONS) WARD-1, MANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

M/S. MULTI TEK INTERIOR SOLUTIONS ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4) , BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

CARERS WORLD WIDE ,BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHRI. SUBRAMANYAM VIJAI ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1) , BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

D.K. POULTRY,BANGALORE vs DCIT, CIRCLE 3(1)(1), , BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

KARNATAKA STROKE FOUNDATION ,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BANGALORE

SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

INCOME TAX OFFICER, WARD-1 AND TPS, BAGALKOT vs JYOTI CREDIT COOPERATIVE SOCIETY LIMITED , BADAMI

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)