ITAT Bangalore Bench
18,481 judgments
A-KAL TELEVERSE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) , BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs PRAKASHCHAND LACCHIRAM JAIN, BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
BELLARE C A BANK LTD. ,BELLARE vs INCOME TAX OFFICER, WARD-1, , PUTTUR
METAL CLOSURES PVT LTD,BANGALORE vs ACIT, CIRCLE 4(1)(2), BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1) BANGALORE, KORAMANGALA, BENGALURU vs SHRI BOMMAI SOMMAPPA BASAVARAJ, BANGALORE
CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1) BANGALORE, KORAMANGALA, BENGALURU vs SHRI BOMMAI SOMMAPPA BASAVARAJ, BANGALORE
CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED,HASSAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, HASSAN
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
KAVU PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
KAVU PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KAVU PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KAVU PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. CONCORDE HOUSING CORPORATION PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MRS. KALAVATHI ARUMUGAM ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRINIVASAN NARAYANAN,HOSUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRINIVASAN NARAYANAN,HOSUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRINIVASAN NARAYANAN,HOSUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRINIVASAN NARAYANAN,HOSUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KRISHNA PALEMAR JAPPINAMOGARU ,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MANGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAHAVEERA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MAHAVEERA CREDIT CO-OPERATIVE SOCIETY LIMITED ,MANGALURU vs INCOME TAX OFFICER, WARD-1(3), , MANGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
