ITAT Bangalore Bench

DINESH KUMAR SINGHI ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(2) , BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KENCHEGOWDA BOMMALINGEGOWDA,MATHIKERE vs INCOME-TAX OFFICER, WARD-3(3)(1), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)

WESTERN DIGITAL TECHNOLOGIES INC.,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1) , BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

KRISHNAKUMAR BALASANKARA SUBRAMANIAN,BANGALORE vs DCIT CIRCLE 3(3)(1), BANGALORE, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

XSEED EDUCATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MR. MUPPURI DAMODAR,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BENGALURU

SRI. SHANKAR SOUHARDHA PATTINA SAHAKARI NIYAMIT ,GULBARGA vs INCOME TAX OFFICER, WARD-1& TPS , GULBARGA

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

GIJU VARGHESE ,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)& TPS, , MYSURU

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

MAKAM PRASANNA,NRC BUIDLING MG ROAD vs INCOME TAX OFFICER, WARD-, CHIKABALLAPUR

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SOCIETE GENERALE GLOBAL SOLUTION CENTRE PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

IBM GLOBAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHIV NADAR AND SANJAY KALRA ASSOCIATES LLP,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(2), BANGALORE, BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

RAMAREDDY DASHARATHA,LAKSHMISAGARA NERALUR POST vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KUNTURU CHINNA NARAYANA NAGARAJU,PULIVENDLA vs INCOME TAX OFFICER , BAGALKOT

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE, BANGALORE vs RAMESH NARAYANA REDDY (HUF), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SULOCHANA ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIMOGA

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs CANARA BANK CENTENARY RURAL DEVELOPMENT TRUST, BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

A-KAL TELEVERSE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) , BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs PRAKASHCHAND LACCHIRAM JAIN, BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

BELLARE C A BANK LTD. ,BELLARE vs INCOME TAX OFFICER, WARD-1, , PUTTUR