ITAT Bangalore Bench
18,478 judgments
DEVENDRAGOUDA CHANNAVIRAGOUDA HIREGOUDRA,HAVERI vs INCOME TAX OFFICER, WARD 1, HAVERI, DAVANGERE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. SJR ENTERPRISES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VAIDYA SRIKANTAPPA SADASHIVAIAH SRIKANTH,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE- 1, , BANGALORE
SRI. GANESH VASUDEVA SHET,SHIVAMOGGA vs THE INCOME TAX OFFICER, WARD-1 & TPS , SHIVAMOGGA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DOLPHIN BAR AND RESTAURANT,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
PROPERTYSHARE ONLINE PLATFORM PRIVATE LIMITED,KORAMANGALA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), , BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SHARANABASAPPA BAPUGOWDA PATIL,KALABURAGI vs ACIT, CIRCLE 1(3)(1), BENGALURU, BENGALURU
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CISCO SYSTEMS INDIA PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CISCO SYSTEMS INDIA PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CISCO SYSTEMS INDIA PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
THE PLANTERS SAHAKARA SANGHA NIYAMITA,HASSAN vs INCOME TAX OFFICER WARD -2, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. SURESHA CHIKKAJALA RAMAKRISHNAPPA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2013-14 Sri Suresha Chikkajala Ramakrishnappa, 81, Stone Building, Chikkajala Post, Chikkajala, Bangalore – 562 157. PAN : BADPS 0728K Vs. The Deputy Commissioner of Income Tax, Central Circle 2(4), Bangalore. APPELLANT RESPONDENT Appellant by : Shri V. Narendra Sharma, Advocate Respondent by : Shri Sunil Kumar Agarwal, CIT(DR)(ITAT), Bengaluru. Date of hearing : 13.06.2024 Date of Pronouncement
GOMARAM CHOUDHARY ,RAJASTHAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
GURUPADALING VIKRAKTAMATH,BANGALORE vs INCOME TAX OFFICER, WARD-1, GULBARGA
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs DELL INTERNATIONAL SERVICES INDIA PVT LTD, BENGALURU
ANDREW JEROME JOSEPH,BANGALORE vs INCOME TAX OFFICER-WARD 5(3)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MADHURI BHATTACHARYA ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1) , BANGALORE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
KARNATAKA SOLAR POWER DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KARNATAKA BANK LTD,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX , MANGALURU
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MANGALORE vs THE KARNATAKA BANK LIMITED, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)