ITAT Bangalore Bench
18,478 judgments
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. BALAJI ENTERPRISES,BENGALURU vs INCOME-TAX OFFICER-WARD-6(3)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs DECCAN CHARTERS PVT LTD, BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
LATE RAJENDRA PADMA,REPRESENTATION BY LEGAL HEIR: M. RAJENDRA ,MYSORE vs INCOME TAX OFFICER, WARD-1(4) , MYSORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU vs M/S. BLUELINE FOODS (INDIA) PVT. LTD.,, MANGALURU
MR. SHANKARAMURTHY C ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1 , DAVANGERE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SMT. RAVISHANKAR SHYLAJA ,DAVANGERE vs INCOME TAX OFFICER, WARD-1, , DAVANGERE
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
DEPUTY COMMISSIONER INCOME TAX, CIRCLE-3(1)(1), BENGLAURU, BENGALURU vs GOLDMAN SACHS SERVICES PVT LTD, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU vs GOLDMAN SACHS SERVICES PVT. LTD, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARAKURAPPA,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD - 1, CHIKKABALLAPUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
VIJAYKIRAN EDUCATIONALTRUST,BANGALORE KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAHESH REDDY ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SRI. ARAVINDAN VEDHAVATHTHIYAR SINGARACHARI ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(3)(1), BANGALORE
SRI. ARAVINDAN VEDHAVATHTHIYAR SINGARACHARI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(3)(1), BANGALORE
ARROW ELECTRONICS INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SMT. BRIDGET ANTHONY(LEGAL HEIR OF LATE MR. ELEVATHINGAL JOSEPH ANTHONY),BANGALORE vs INCOME-TAX OFFICER, WARD-4(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAHESH REDDY,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
DEEPAK SINGH ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
TOYOTA TSUSHO INDIA PRIVATE LIMITED,BANGAORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SRI BASAVESHWARA VIVIDODDESHA SAHAKARA SANGHA NIYAMITHA,HOSADURGA vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
