ITAT Bangalore Bench
18,478 judgments
MULLOLY MAHESH,MANGALORE vs INCOME TAX OFFICER, WARD-2(3), MANGALORE
SHRI GEORGE GEORGE K (Vice President)
THE TUNGABHADRA CREDIT COOPERATIVE SOCIETY,DAVANGERE vs INCOME TAX OFFICER, WARD - 1, DAVANGERE, DAVANGERE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE TUNGABHADRA CREDIT COOPERATIVE SOCIETY,DAVANGERE vs INCOME TAX OFFICER, WARD - 1, DAVANGERE , DAVANGERE
THE TUNGABHADRA CREDIT COOPERATIVE SOCIETY,DAVANGERE vs INCOME TAX OFFICER , WARD-1, DAVANGERE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
LAKKONDAHALLI NARAYANAPPA NARAYANASWAMY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(2), BANGALORE
this Tribunal commonly for both the assessment years under consideration against the impugned order. Subsequently, it was brought to the notice of the assessee regarding the defect to be rectified and the assessee filed another appeal for A.Y. 2019-20 thereby causing a delay of 57 days. It is noted that it was a bonafide mistake on behalf of assessee in filing consolidated appeal for both the years under consideration. As the assessee had filed ITA No. 1065/Bang/2024 for A.Y. 2018-19 within
NIYAZ SEA FOODS ,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NIYAZ SEA FOODS,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SRI. HARIS KALANDAN MOHAMMED ,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. NAVYA INFRASTRUCTURE PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
MIM COMPONENTS BANGALORE PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(1)(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DANAYYA SHAVAPURTAYYA MATHA ,VIJAYAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, VIJAYAPUR
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DASANNA HANUMANTHAPPA,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRINAGA,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. SAHAKARANAGARA CREDIT COOPERATIVE SOCIETY LIMITED., ,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
GOPALIYENGAR MADABUSHI MURALIDHAR, ,BENGALURU vs INCOME-TAX OFFICER, WARD-7(2)(4), BENGALURU
Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)
M/S SYNDICATE BANK,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. ZENDESK INC.,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SEETHARAMAIAH VENKATA VEMULA ,BANGLAORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1) , BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)