ITAT Bangalore Bench
18,478 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRLE-1,(EXEMPTIONS), BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU
SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7.1.1, BANGALORE vs TALLY SOLUTIONS PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SIRI SANJEEVINI PATTINA SOUHARDA SAHAKARI NIYAMAT,SIRWAR vs THE INCOME TAX OFFICER, WARD-1,, RAICHUR
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SIRI SANJEEVINI PATTINA SOUHARDA SAHAKARI NIYAMAT ,SIRWAR vs THE INCOME TAX OFFICER, WARD-1, , RAICHUR
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SMT. SREENIVASA UMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. SREENIVASA UMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. SREENIVASA UMA ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S EMERSON AUTOMATION SOLUTIONS INTELLIGENT PLATFORMS PVT. LTD,,BANGALORE vs DCIT, C-3(1)(2), BANGALORE
IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU “B” BENCH, BENGALURU BEFORE SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE vs NSL SUGARS LIMITED, , MUSEUM ROAD,
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER, WARD 4(3)(2), BANGALORE vs SSG LAKSHMIPURA HOUSING DEVELOPMENT-2, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BIJAPUR DIST POLICE CO OP SOCIETY LIMITED,VIJAYPUR vs INCOME TAX OFFICER, WARD-1 , VIJAYPUR
SHRI GEORGE GEORGE K (Vice President)
KARKALA TALUK AGRICULTURAL PRODUCE MARKETING SOCIETY LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-3, UDUPI
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
MICROLAND LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
THE CAUVERY POWER SCHEME CO-OPERATIVE CREDIT SOCIETY LIMITED SHIVANASAMUDRAM (BLUF) ,SHIVANASAMUDRAM(BLUF) vs INCOME TAX OFFICER , MANDYA
SHRI GEORGE GEORGE K (Vice President)
SHA THANMAL SUKHRAJ JAIN & CO ,RANEBENUUR vs INCOME TAX OFFICER, WARD-2, HAVERI
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAHUL AGARWAL ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1) , BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KEMPAPURA SRINIVASAREDDY UDAY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
METAL CLOSURES PVT LTD,BANGALORE vs ACIT CIRCLE 4(1)(2), BANGALORE
G I AUTO PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), , BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
VIKAS CO-OPERATIVE CREDIT SOCIETY NIYAMITH TILAVALLI ,HAVERI vs INCOME TAX OFFICER, WARD-1, , HAVERI
SHRI GEORGE GEORGE K (Vice President)
