ITAT Bangalore Bench
18,478 judgments
M/S. SEVA BHARATHI SHIKSHANA SAMSTHE ,CHAMARAJANAGARA vs INCOME-TAX OFFICER, EXEMPTIONS WARD-1, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. SARVADEIVATHA EDUCATION TRUST(REGD),KODAGU vs THE INCOME TAX OFFICER, EXEMPTIONS, WARD, MYSORE
SMT. BEENA PILLAI (Judicial Member), SHRI RAMIT KOCHAR (Accountant Member)
JAYAPPA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD - 6(3)(1), BENGALURU, BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI RAMIT KOCHAR (Accountant Member)
ANAGONADANAHALLI RENUKAIAH ARUNKUMAR,TIPTUR vs INCOME TAX OFFICER, WARD-1, , TIPTUR
SMT. BEENA PILLAI (Judicial Member), SHRI RAMIT KOCHAR (Accountant Member)
IHS GLOBAL PRIVATE LIMITED,SRJ PARK, TOWER ONE, MOBIUS BK vs ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SREE SIDDAGANGA MATHA EDUCATIONAL ASSOCIATION ,DAVANAGERE vs INCOME TAX OFFICER, EXEMPTIONS WARD-1 , HUBLI
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
JAYANTILAL BHAGWANCHAND,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
THE BHARATH CO-OPERATIVE CREDIT SOCIETY LTD., ,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, , RAMANAGARA
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
VIPRA VIVIDHODDESHA SOUHARDA SAHAKARI SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIVMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member)
VIPRA VIVIDHODDESHA SOUHARDA SAHAKARI SANGHA NIYAMITHA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIVMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VIPRA VIVIDHODDESHA SOUHARDA SAHAKARI SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIVMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member)
VENKATAIAH NARENDRA,MYSORE vs DCIT, CIRCLE 1(1) AND TPS , MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. KASHAVVA S RANGARADDIYAVAR,GADAG vs ASSISTANT COMMISSIONER INCOME TAX, CIRCLE-1(1) & TPS, , HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
OLIVIA MIRANDA,MOODBIDRI vs INCOME TAX OFFICER, WARD-2(2), MANGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
PASURA SUBBAIAH MUTHANNA, ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President)
SHOBHA.K.N,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARAM
IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU “B” BENCH, BENGALURU BEFORE SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
JNANAVAAHINI SHIKSHANA SAMSTHE MYSORE ,MYSURU vs INCOME TAX OFFICER, EXEMPTION,WARD, MYSURU
SHRI KESHAV DUBEY (Judicial Member)
ABHINAVA BHARATHI SHIKSHANA TRUST R,MANDYA vs INCOME-TAX OFFICER, EXEMPTION WARD, MYSORE
SHRI GEORGE GEORGE K (Vice President)
ABHINAVA BHARATHI SHIKSHANA TRUST R,MANDYA vs INCOME TAX OFFICER, EXEMPTION WARD, MYSORE
SHRI GEORGE GEORGE K (Vice President)
MANOJ KUMAR ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
