ITAT Bangalore Bench
18,478 judgments
M/S. DREAM LOGISTICS COMPANY LIMITED ,YALLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHIVASHARANE HEMARADDI MALLAMMA PATTIN SAHAKAR SANGH NI TALIKOTI,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN, K. (Judicial Member)
IQVIA RDS (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. AMBUJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. AMBUJA ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MANOHARS CATERING ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
MRS. BEENA PILLAI (Judicial Member), SHRI RAMIT KOCHAR (Accountant Member)
GOBINDRAM CHANDRAMANI VIVEK,BANGALORE vs INCOME TAX OFFICER - WARD 1(1), BANGALORE, BANGALORE
MRS. BEENA PILLAI (Judicial Member), SHRI RAMIT KOCHAR (Accountant Member)
DCIT,INTL. TAXN., CIRCLE 1(2), BANGALORE vs BLUE YONDER INC., BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI WASEEM AHMED (Accountant Member)
DCIT, CIRCLE 1(2) (INTL. TAXN.) , BLR, BANGALORE vs BLUE YONDER INC, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI WASEEM AHMED (Accountant Member)
DCIT, CIRCLE 1(2), (INTL. TAXN.), BANGALORE vs BLUE YONDER INC., BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI WASEEM AHMED (Accountant Member)
ANIL AGARWAL ,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
B M MANJUNATHA GUPTA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-3, , SHIVAMOGGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHIVANAND SHARANAPPA NASHI,VIJAYAPURA vs THE ITO, WARD - 3, VIJAYAPURA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KRISHNAPPA PARAMESH,BENGALURU vs OFFICE OF THE INCOME TAX OFFICER WARD 4(3)(5), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NAVA KARNATAKA SOUHARD CREDIT CO-OPERATIVE LIMITED,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, , HOSAPETE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRAVEEN HALAGAPPA MARIYAPPA(HUF),SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIVAMOGGA
SHRI LAXMI PRASAD SAHU (Accountant Member)
APOLLO EDUCATION TRUST,BANGALORE vs ACIT CENTRAL CIRCLE 1(4), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
APOLLO EDUCATION TRUST,BANGALORE vs ACIT CENTRAL CIRCLE 1(4), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
APOLLO EDUCATION TRUST,BANGALORE vs ACIT CENTRAL CIRCLE 1(4), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
APOLLO EDUCATION TRUST,BANGALORE vs ACIT CENTRAL CIRCLE 1(4), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
