ITAT Bangalore Bench
18,478 judgments
VENKATARAJU CHANDRASHEKAR,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SYED ARIFF,TUMKUR vs INCOME TAX OFFICER, WARD 3, TUMKUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KYALASANAHALLI NARAYANAPPA SUBRAMANI,CNO KOTHANUR POST vs INCOME TAX OFFICER WARD 4(2)(1) BENGALURU , KORAMANGALA
PRESTIGE ESTATES PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOMER TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRESTIGE ESTATES PROJECTS LIMITED ,BANGLAORE vs DEPUTY COMMISSIONER OF INCOMER TAX, CENTRAL CIRCLE-1(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI. HOLEHUCHESHWAR CO-OPERATIVE CREDIT SOCIETY LIMITED ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 , BAGALKOT
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. RAJIV GANDHI RURAL HOUSING CORPORATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. RAJIV GANDHI RURAL HOUSING CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAGHU BELAGODU(HUF),BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU - 2 , BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. BALAJI STEEL AND CEMENT, ,BANGALORE vs INCOME TAX OFFICE, WARD-3(2)(3), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ABHINAVASRI VIVIDODESHA SOUHARDA SAHAKARI SANGHA NIYAMITHA KANAKAGIRI ,KOPPAL vs THE INCOME TAX OFFICER, WARD-1, , KOPPAL
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. S M VENKATESHA LEGAL HEIR OF LATE SMT. NIBGOOR HANUMANTHAPPA USHANANDINI ,DAVANGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1) , DAVANGERE
Shri Prakash Chand Yadav (Judicial Member), Shri Waseem Ahmed (Accountant Member)
M/S. SRI AMBHRINEE VIDYESHA SOUHARDA SAHAKARI SANGHA NIYAMITA ,SAGAR vs INCOME TAX OFFICER, WARD-3, , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
K H GURUNATH LR OF LATE K L SRIHARI,BANGALORE vs DCIT CENTRAL CIRCLE 1(1) , BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SAHAARA ALPASANKYATARA VIVIDODESHA SAHAKARA SANGHA NIYAMITHA,HOSADURGA vs INCOME TAX OFFICER, WARD-3, , DAVANAGERE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
MR. KUKKIKATTE SRIKANTHA RAO ,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JANAHITHA CREDIT CO OPERATIVE,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
the First Appellate Authority (FAA) on 10.4.2021. The ld. FAA noted that assessee has filed appeal beyond time with unusual delay and without any request for condonation. Accordingly notice was issued to the assessee to remove the deficiency giving 15 days time from 23.12.2022. There was no response from assessee's side, accordingly the FAA did not condone the delay and dismissed the appeal in limine. Aggrieved, the assessee is in appeal before the ITAT which is also time barred by 436 days
INCOME TAX OFFICER, WARD-1 AND TPS, BAGALKOT, BAGALKOT vs PRATHAMIKA KRISHI PATTINA SAHAKARI SANGH NIYAMIT, BUDNI, BUDNI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
