ITAT Bangalore Bench
18,478 judgments
SRI. SUBBAIAH RAJANNA, ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHRI. CHOWLOR MATADA SWAMY ,HIRIYUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASHISH MALHOTRA ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
DCIT, INTL. TAXN., CIRCLE 1(2), BANGALORE vs IBM CANADA LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR US (Judicial Member)
DCIT, INTL. TAXN., CIRCLE 1(2), BANGALORE vs IBM SINGAPORE PTE. LIMITED , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR US (Judicial Member)
DCIT, INTL TAXN, CIRCLE-1(2), BANGALORE vs IBM ITALIA SPA, INDIA
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR US (Judicial Member)
DCIT, INTL. TAXN., CIRCLE 1(2), BANGALORE vs IBM DEUTSCHLAND GMBH, INDIA
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR US (Judicial Member)
BABULAL ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(4), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
BABULAL ,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(4) , BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED,HASSAN vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR U.S (Judicial Member)
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED ,HASSAN vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR U.S (Judicial Member)
SHRI SHIVAJI MAHARAJ CREDIT CO-OP SOCIETY LTD,BIJAPUR vs INCOME TAX OFFICER, WARD-1 AND TPS, VIJAYPUR
SHRI SHIVAJI MAHARAJ CREDIT CO-OP SOCIETY,BIJAPUR vs INCOME TAX OFFICER WARD-1 AND TPS, VIJAPUR
SHRI SHIVAJI MAHARAJ CREDIT CO-OP SOCIETY,BIJAPUR vs INCOME TAX OFFICER WARD-1 AND TPS, VIJAPUR
AMAZON DIGITAL SERVICES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SMT. PRAMEELA PARAMESHWAR SHETTIGAR ,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRAKRUTHI MAHILA CREDIT SOCIETY ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, , CHITRADURGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. TILES GALLERY ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIVMOGA
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
IQVIA RDS(INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
IQVIA RDS(INDIA) PRIVATE LIMITED(SUCCESSOR OF CENDUIT INDIA SERVICES PRIVATE LIMITED) ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGLAORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
