ITAT Bangalore Bench
18,478 judgments
SHRI. BAGODI VENKOBANNA ,GANGAVATHI vs INCOME TAX OFFICER, WARD-1 , KOPPAL
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
DAVIS JENNY ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BENGLAURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
GEETHA GOPALAN ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASIAN FAB TEC LIMITED ,BENGALURU vs THE JOINT COMMISSIONER OF INCOME TAX(OSD) CENTRAL CIRCLE-1(3), BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
THAYAPPA BALAKRISHNA,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
TARGET CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
TARGET CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BENGALURU
RAMALINGAIAH RAMESH ,MADDUR vs INCOME TAX OFFICER, WARD-1 & TPS, , MANDYA
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
CHETANA FINANCIAL SERVICES PRIVATE LIMITED ,HAVERI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 , DAVANEGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOWDARA MAHALINGAPPA ,DAVANAGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), DAVANAGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KEMPAPURA SRINIVASAREDDY UDAY ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEDHAR SAGAR BASAPPA SHETTY,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
Shri Laxmi Prasad Sahu (Accountant Member), Shri Keshav Dubey (Judicial Member)
VENKATESH SHARMA ,RAICHUR vs INCOME TAX OFFICER, WARD-4, , RAICHUR
SHRI WASEEM AHMED (Accountant Member), SHRI YOGESH KUMAR US (Judicial Member)
ANAND SWEETS & SAVOURIES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HUNNUR SOUHARD CREDIT SAHAKARI SANGH NIYAMIT HUNNUR,BAGALKOT vs INCOME TAX OFFICER, WARD-2, , BAGALKOT
BALASA RANGAIAH SETTY ANNAPURNA ,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BALASA RANGAIAH SETTY ANNAPURNA,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BALASA RANGAIAH SETTY ANNAPURNA ,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VYOMA TECHNOLOGIES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOMER TAX, CIRCLE-7(1)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
KARAVALI SOUHARDA CREDIT COOPERATIVE LIMITED,DAVANAGERE vs THE INCOME TAX OFFICER, WARD-1(3), DAVANAGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
