ITAT Bangalore Bench

VOKKALIGARA SANGHA ,CHIKBALLAPUR vs INCOME TAX OFFICER, EXEMPTIONS, WARD-3, , BANGALORE

MR. M.L. KRUPAL (HUF),SOMWARPET vs INCOME TAX, OFFICER, WARD-1, MADIKERI

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

PRATHAMIKA KRUSHI PATHINA SAHAKARA SANGHA NIYAMITHA NELAJI ,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI

SHRI GEORGE GEORGE K (Vice President)

YALAMATI RAGHAVENDRA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR

SHRI GEORGE GEORGE K (Vice President)

SREE RAMAKRISHNA LODGE,HOSPET vs INCOME TAX OFFICER WARD -2 , HOSPET

SHRI GEORGE GEORGE K (Vice President)

JYOTHY INDUSTRIES ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE

PUTTEGOWDA RAVIKUMAR,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE

Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SAIGANAPATH HOTEL PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE

Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

MOHAMMED SHABBEER HUSAIN KEMBHUI ,YADGIR vs INCOME TAX OFFICER, WARD-1, , YADGIR

Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

MOHAMMED SHABBEER HUSAIN KEMBHUI,YADGIR vs INCOME TAX OFFICER, WARD-1, YADGIR

Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

SMT. K S VASANTHAMMA LEGAL HEIR OF LATE SRI. KONDAJJI SHIVAPPA ,DAVANGERE vs THE INCOME TAX OFFICER, WARD-5, , DAVANGERE

SHRI GEORGE GEORGE K (Vice President)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs MANIPAL HEALTH ENTERPRISES PVT LTD, BENGALURU

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

MANIPAL HEALTH SYSTEMS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE 1(2), BANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

MANIPAL HEALTH ENTERPRISES PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE 2(3)(1), BANGALORE

SHRI GEORGE K. GEORGE (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION,GADAG vs INCOME TAX OFFICER, (EXEMPTIONS), WARD-1, HUBBALI

Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

M/S. SHRI SARASWATHI CREDIT SOUHARDA SAHAKARI SANGHA LIMITED ,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR

KRISHIK SURVODAYA FOUNDATION,BANGALORE vs INCOME TAX OFFICER, WARD-1, , BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHABARI TELECABLE NETWORK PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAM AVADHANULU JONNAVITHULA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

KADHAREGOWDA SIDDARAJU,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE

SHRI GEORGE GEORGE K, VICE PRESIDENT R Assessment Year : 2018-19 Shri. Kadharegowda Siddaraju, 2909, Maharaja Complex Jai Bhuvaneshwari Bar and Restaurant, B. N. Rod, Lashkar Mohalla, Mysuru – 570 001. PAN : ATOPS 8978 E Vs. ITO, Ward – 1(1), Mysuru. APPELLANT RESPONDENT Assessee by : Smt. Pratibha, Advocate Revenue by : Shri. Ganesh R Gale, Standing Counsel for Department. Date of hearing : 23.10.2024 Date of Pronouncement : 23.10.2024 O R D E R Per George George K (Vice President)