ITAT Bangalore Bench
18,478 judgments
CHANDANAHALLI NAGARAJAIAH SHASHIKIRAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), BANGALORE
Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
VAMSI KRISHNA AYYALASOMAYAJULA,TELANGANA vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
STEPHEN FERNANDES,UDUPI vs INCOME TAX OFFICER, WARD-2 , UDUPI
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (1), BENGALURU vs TOYOTA KIRLOSKAR MOTOR PVT. LTD., RAMANAGARA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DCIT, CENTRAL CIRCLE-2(1), BENGALURU, BENGALURU vs TOYOTA KIRLOSKAR MOTOR PVT. LTD., BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GUDAPATI BALAKRISHNA,RAICHUR vs ITO, WARD-1, RAICHUR
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), BENGALURU, BENGALURU vs SMT. VANKADARA PADMAVATHI, HOSPET, KARNATAKA
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
NVIDIA GRAPHICS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), BANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)
AYUB ABDUL KHANDAR TAMATGAR,DHARWAD vs JCIT, HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
DCIT, CIRCLE-3(1)(1), BENGALURU vs HP INDIA SALES PRIVATE LIMITED, BENGALURU
AMAZON DEVELOPMENT CENTRE (INDIA) PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX (TP), BENGALURU-1, BENGALURU
AMAZON SELLER SERVICES PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX (TP), BENGALURU-1, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-1, UDUPI, UDUPI vs MANANJE VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA, KAMALASHILE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. GANGASHARA SHETTY, ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
MS. PADMAVATHY S. (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
TARGET CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ESSAE TECHNOLOGYS PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE 2(2)(1), BANGALORE, BANGALORE
SHRI GEORGE GEORGE K (Vice President)
NARAYANAPPA GOVINDARAJU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE (1)(3) BANGALORE, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
THAMANNA ,MYSORE vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-2(1) , MYSORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 6, BANGALORE
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
SRI. PARAMAHAMSA PATTINA SAHAKARA SANGHA(N),TUMKUR vs INCOME TAX OFFICER, WARD-3, TUMKUR
SHRI GEORGE GEORGE K (Vice President)