ITAT Bangalore Bench
18,478 judgments
GURU SANNAPPA SAJJN ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI GEORGE GEORGE K (Vice President)
AMBASA BABANSA RAIBAGI,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. ABZ FUJITSU GENERAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
ESSILOR INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
VEENA ANAND ,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 6(3)(1), BENGALURU., BMTC BUILDING, NEAR KHB GAMES VILLAGE, KORAMANGALA, BENGALURU.
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SRI PRASANNA KUMAR MALLIKARJUNAPPA GOWDARA, CHIDRADURGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. DECCAN CHARTERS PVT LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BENGALURU
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 1(1), BENGALORE vs GOOGLE IRELAND LIMITED, DUBLIN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU vs BAGALUR KRISHNAIAH SETTY VIJAY SHANKER, BENGALURU
INCOME TAX OFFICER, WARD-1, DAVANGERE, DAVANGERE vs MANAGING DIRECTOR DAVANGERE SMART CITY LIMITED, DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD - 1, DAVANGERE, DAVANGERE vs MANAGING DIRECTOR DAVANAGERE SMART CITY LIMITED , DAVANGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ADIRISHAB EXPORTS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD 1(1)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
KALEGOWDA KRISHNEGOWDA ,PANDAVAPURA vs INCOME TAX OFFICER, WARD-2, , MANDYA
SREE AYYAPPA SEVA SAMITHI ,SHIVAMOGGA vs INCOME TAX OFFICER, EXEMPTION, WARD-1, HUBLI
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, MANGALORE vs A SHAMA RAO FOUNDATION, MANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE vs A SHAMA RAO FOUNDATION, MANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE, MANGALORE vs A SHAMA RAO FOUNDATION, MANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)
