ITAT Bangalore Bench

SRI. KALABHAIRAWESHWARA MULTI-PURPOSE CO-OP SOCIETY LTD., ,CHIKKAMAGALURU vs INCOME TAX OFFICER, WARD-1, , CHIKKAMAGALURU

SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)

CANARA BANK (ERSTWHILE SYNDICATE BANK),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE, BENGALURU

CANARA BANK (ERSTWHILE SYNDICATE BANK),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE, BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SANDEEP GUDIBANDA,BANGLORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGLORE, BANGLORE

SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)

BYAMMA BYRAPPA EDUCATIONAL TRUST ,BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CANARA BANK, BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

IHS GLOBAL PRIVATE LIMITED,KRISHNARAJAPURAM, BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BMTC BUILDING, KORAMANGALA, BENGALURU

JAGADISH GANGAPPA ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(8), BENGLAURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. ATRIA WIND (KADAMBUR) PRIVATE LIMITED,BENGALUAU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

AASTHA MINIMET INDIA LTD,BENGALURU vs ACIT.CIRCLE-1(1)(1), BANGALORE

SHRI GEORGE GEORGE K, VICE PRESIDENT AND PADMAVATHY S (Accountant Member)

MOGALI SRIKANTH BHARATHI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU

SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)

MOGALI SRIKANTH BHARATHI ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU

SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHI. S (Accountant Member)

MAINI MATERIALS MOVEMENT PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

VYAVASAYA SEVA SAHAKARI SANGHA ,CHIKKMAGALUR vs INCOME TAX OFFICER, WARD-1,, CHIKKAMANGALUR

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

M/S. PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED ,DAVANAGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, , DAVANAGERE

SHRI WASEEM AHMED, ACCOUNTΑΝΤ ΜΕΜBER, SHRI SOUNDARARAJAN K. (Judicial Member)

VARUN MANJUNATHA ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(3), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), BENGALURU, BENGALURU vs ALGONOMY SOFTWARE PRIVATE LIMITED, BENGALURU

Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BENGALURU, BENGALURU vs ALGONOMY SOFTWARE PRIVATE LIMITED, BENGALURU

Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)

MANGALORE CHEMICALS & FERTILIZERS LTD., ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE-1(1)(1), BANGALORE., BENGALURU vs ALGONOMY SOFTWARE PRIVATE LIMITED, BENGALURU

Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)