ITAT Bangalore Bench

MAROOFALI I SHAIKH ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BANGALORE vs BANGALORE METRO RAIL CORPORATION LIMITED, BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER (EXEMPTIONS) WARD-3, BANGALORE vs SRI RAMAIAH REDDY EDUCATIONAL TRUST, BENGALURU

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU, BENGALURU vs KIRLOSKAR ELECTRONIC COMPANY LIMITED, BENGALURU

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. TOYOTA KIRLOSKAR MOTORS PVT LTD.,,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE

CHANNAPATNA PUTTASWAMY RAMAYARANI,MANDYA vs INCOME TAX OFFICER, WARD-2, MANDYA

SHRI GEORGE GEORGE K, VICE PRESIDENT R Assessment Year : 2015-16 Shri. Guru Sajjan, Guru Sannappa Sajjn 76 4 5 to 478 and Other H, Babaleshwar, Bijapur – 586 113. PAN : EAPPS 7300 C Vs. ITO, Ward – 1 & TPS, Bijapur. APPELLANT RESPONDENT Assessee by : Smt. Prathibha R, Advocate Revenue by : Shri. Ganesh R Gale, Standing Counsel for Department. Date of hearing : 21.10.2024 Date of Pronouncement : 21.10.2024 O R D E R Per George George K (Vice President)

SHANTHA RAVINDRA ,MYSURU vs INCOME TAX OFFICER, WARD-1(3), MYSORE

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

KODLIPET vs SBN,KODAGUVS.ITO WARD 1, MADIKERI

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KODLIPET vs SBN,KODAGUVS.ITO WARD 1, MADIKERI

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MANGLA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD-1 & TPS , MANGLORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

JAIROOP KOTHAPALLI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

JAIROOP KOTHAPALLI ,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-6(3)(1), BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MOHAMMED SHUAIB,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

HEMAGIRISH GURUPADAPPA HAVINAL,MUNDARGI vs INCOME TAX OFFICER, WARD 1, GADAG

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

HEMAGIRISH GURUPADAPPA HAVINAL,MUNDARGI vs INCOME TAX OFFICER, WARD -2, GADAG

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

DTDC EXPRESS LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

EDUNXT GLOBAL SDN. BHD. ,MALAYSIA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXTION CIRCLE-1(1) , BANGALORE

AITHANAHALLI HANUMANTHAIAH HANUMANTHE GOWDA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SEKARIPURAM DEVARAJ GOPALAKRISHNAN,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

THAMMANNA NAGESH,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)