ITAT Bangalore Bench
18,478 judgments
RAJASHREE GRANDHIM FOUNDATION,BENGALURU vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
ABBVIE THERAPEUTICS INDIA PRIVATE LIMITED ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALORE vs KARNATAKA BANK LIMITED., MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. KARNATAKA BANK LIMITED,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE- 2(1), MANGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member)
NORTHERN OPERATING SERVICES PRIVATE LIMITED,ARGON SOUTH TOWER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5 (1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2020-21 M/s. Northern Operating Services Pvt. Ltd., 2nd Floor RMZ Ecopace, Campus 1C, Sarjapur Outer Ring Road, Bellandur, Bengaluru – 560 103. PAN : AACCN 1652 J Vs. DCIT, Circle – 5(1)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Ms. Divya Motwani, CA. Revenue by : Shri. D. K. Mishra, CIT(DR)(ITAT), Bengaluru. Date of hearing : 26.09.2024 Date of Pronouncement : 27.09.2024 O R D E R Per
VISHWAS GRAMINA PATHINA SOUHARDA SAHAKARI NIYAMATHA SINDHANUR ,SINDHANUR, RAICHUR vs ITO WARD-1 , RAICHUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
IIFL SAMASTA FINANCE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI. KISHORE TARACHAND ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(4), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
NITIN KUMAR BOHRA,BANGALORE vs INCOME-TAX OFFICER, WARD- 1(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASIAN EARTH MOVERS,BELLARY vs INCOME TAX OFFICER, WARD 1 & TPS, BELLARY
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS , VIJAYPURA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ABB INDIA LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX,(LTU), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
THIMMIAH NARAYANAPPA MURALIDHAR ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-3, , SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. SUMERU HOUSING PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHARAT KUMAR CHETRI ,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(3), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE ACADEMY OF GENERAL EDUCATION CHIKMAGALUR,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-2, , CHIKMAGALUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARYA VYSYA SANGHA,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARYA VYSYA SANGHA,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
WELCOME TRADERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), BENGALURU
IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA No.1264/Bang/2024 Assessment year : 2020-21 Welcome Traders, Vs. The Deputy Commissioner 67, Jolly Masjid Road, of Income Tax, Jolly Mohalla, Chickpet S.O., Central Circle 3(1), Bangalore - 560 076. Bengaluru. PAN: AAAFW 6578K APPELLANT RESPONDENT Appellant by : Shri Akshaya, CA Respondent by : Shri V. Parithivel, Jt. CIT(DR)(ITAT), Bengaluru.
JOINT COMMISSIONER OF INCOME TAX,, BANGALORE vs M/S ABB INDIA LTD, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
