ITAT Bangalore Bench
18,478 judgments
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
Ms.Padmavathy S (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
Ms.Padmavathy S (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
Ms.Padmavathy S (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
Ms.Padmavathy S (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
BANGALORE RAJASHEKHARA MEGHA L/R OF LATE KARI THIMMEGOWDA RAJASHEKHARA ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1) , BENGALURU
NANDALEKE HARINDRA SHETTY ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(2) , BENGALURU
SHRI GEORGE GEORGE K (Vice President)
DUDDU NOMESHWAR ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHY S (Accountant Member)
SIVARAMA KRISHNAIAH GUMPENA,BENGALURU vs ITO-W-5(3)(2), BENGALURU
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
A S UDAYA SHANKAR ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI GEORGE GEORGE K (Vice President), MS. PADMAVATHY S (Accountant Member)
DHANARAJA BAHU GANESH,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE
Ms.Padmavathy S (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
NIRMAL KUMAR (AS LEGAL HEIR/REPRESENTATIVE OF LATE MISHRILAL SHARNICKRAJ),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. GEETHA CHUKKALURU,BENGALURU vs INCOME TAX OFFICER, WARD-1 , BELLARY
Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)
COREGEO TECH (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UDAYA SOUHARDA CREDIT CO-OPERATIVE ,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KHIM ENGINEERING INDUSTRIES PRIVATE LIMTIED,MUMBAI vs INCOME TAX OFFICER, WARD-4(1)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VARGSHESE PAUL ,BANGLAORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(3)(2) , BENGALURU
Ms. Padmavathy S. (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
NAMTECH ELECTRONIC DEVICES LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
SHRI GEORGE GEORGE K (Vice President)
RAITHARA ARECANUT MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LIMITED ,BHADRAVATHI vs INCOME TAX OFFICER, WARD-1 AND TPS, SHIMOGA
the Id. CIT(A), who confirmed the order of the AO by giving detailed findings and after referring to the judgments of various Hon'ble Courts. 5. Being aggrieved by the order of the Id. CIT(A), the assessee is in
MYSORE CREDIT SAUHARDA SL,MYSORE vs THE INCOME TAX OFFICER, WARD-1(3), MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
