ITAT Bangalore Bench

CHANGAAI MANGALOTE IBRAHIM,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(2)(4), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER, WARD 1, MADIKERI vs GOVINDAPPA JAYARAM DODDAIAH , MADAPURA, KODAGU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

COFORGE BUSINESS PROCESS SOLUTIONS PRIVATE LIMITED ,MAHARASHTRA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

the ITAT within 60 days i.e. on or before 30-05-2024, but it has filed the appeal belatedly dated 15/7/2024 after a delay of 47 days. In the petition, it was stated that the assessee was engaged in preparing the annual compliance and audit during the relevant time and, therefore, the assessee missed to file the appeal in the stipulated item. 3. At the time of hearing, the Id. AR further submitted that the assessee has a strong prima facie case on merit, which should not be thrown away on ac

SIDDAKATTE SAHAKARI VYAVASAYIKA SANGHA LTD., ,BANTWAL vs INCOME TAX OFFICER, WARD-2(1), MANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SUMANGALA CREDIT CO-OPERATIVE SOCIETY ,BANTWAL vs INCOME TAX OFFICER, WARD-2(3), MANGALURU

GOVINDAPPA JAYARAM DODDIAH (HUF),KODAGU vs INCOME-TAX OFFICER, WARD-1, MADIKERI

SHRI WASEEN AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PUVVADI SUBHA ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE

PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHILPA SIRI,BANGLAORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) , BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE, BANGALORE vs EYGBS (INDIA) PRIVATE LIMITED, BANGALORE

Waseem Ahmed (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-4(1)(1), BANGALORE, BANGALORE vs EYGBS (INDIA) PRIVATE LIMITED, BANGALORE

Waseem Ahmed (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

A.C.N CABLE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), BENGALURU, BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

BHAGAWANJI HARISH ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MR. DEEP DESAI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU

Shri Laxmi Prasad Sahu (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

BLUE MOON ENTERPRISES,HAVERI vs INCOME TAX OFFICER, WARD-1 , HAVERI

Shri Laxmi Prasad Sahu (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)

MADDHIPATTI HANUMANTHA REDDY SUDARSHANA REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

ANANDA REDDY NAGARAJA REDDY,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(5), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SCHNEIDER ELECTRIC PRESIDENT SYSTEMS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

HOME OF PEOPLES EMPOWERMENT FOUNDATION,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1, , BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

AUTODESK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

Shri George George K. (Vice President), Ms. Padmavathy S. (Accountant Member)

MUNIYAPPA SRINIVASA GOWDA,BANGARPET vs INCOME TAX OFFICER, WARD-1, KOLAR