ITAT Bangalore Bench
18,478 judgments
SRI. NAZEERAHMADMAKTUMSABATHONI,BAGALKOT vs INCOME TAX OFFICER, WARD-1&TPS, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI. NAZEERAHMADMAKTUMSABATHONI,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS , BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI. NAZEERAHMADMAKTUMSABATHONI,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SMT. SUNITH SINGH MURALIDHARA ,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DB ENGINEERING & CONSULTING GMBH,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), INTERNATIONAL TAXATION, , BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER AND IT(IT)A No.1377/Bang/2024 Assessment Year : 2020-21 M/s. DB Engineering and Consulting GMBH, 82/4, 3rd Floor, North Wing, Hulkul Brigade Centre, Lavelle Road, Ward No.76, Bangalore – 560 001. PAN :AAECD 9085 B Vs. DCIT (International Taxation), Circle – 1(1), Bangalore. APPELLANT RESPONDENT Assessee by : Smt. Susan Mathew, CA Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing
KARNATAKA CHINMAYA SEVA TRUST,BENGALURU vs DCIT-(EXEMPTIONS) CIRCLE-1, BANGALORE
KARNATAKA CHINMAYA SEVA TRUST,BENGALURU vs DCIT-(EXEMPTIONS) CIRCLE-1, BANGALORE
NAGOJIRAO NANDAKUMAR,BANGALORE vs PCIT BANGALORE-2, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CISCO SYSTEMS INDIA PRIVATE LIMITED,KADABEESANAHALLI, BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, BENGALURU - 2, BANGALORE , OFFICE OF PRINCIPAL COMMISSIONER OF INCOME-TAX, BMTC BUILDING, KORAMANGALA, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
ALOK GYANCHAND KOTHARI,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. CHITRADURGA URBAN DEVELOPMENT AUTHORITY ,CHITRADURGA vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, , MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
AYESHA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
INCOME-TAX OFFICER, WARD-1, UDUPI, UDUPI vs THE HEBRI VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA, KARKALA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER Assessment year : 2017-18 The Income Tax Office, Ward - 1, Udupi. Vs. Hebri Vyavasaya Seva Sahakari Sangha Ltd., Kelapete, Hebri, Hebri Taluk – 576 112. PAN : AAAAT 3601 K APPELLANT RESPONDENT Appellant by : Ms. Neha Sahay, JCIT(DR), (ITAT), Bengaluru. Respondent by : Shri Ramesh R. Uppin, Advocate Date of hearing : 12.11.2024 Date of Pronouncement : 18.11.2024 O R D E R Per Laxmi Prasad Sahu (Accountant M
CLESTRA FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE
SHRI RAMIT KOCHAR (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LOUISE MARY JOSEPHINE DESOUZA LEGAL HEIR OF LATE GARCE MARY DOLORES SALDANHA ,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. BILL FORGE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (LTU), CIRCLE - 1, BANGALORE
SHRI MAHARISHI PRASHANT (Vice President), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2012-13 Mahindra CIE automotive Ltd., formerly known as Bill Forge Pvt. Ltd., #9C, Hosur Road, Bommasandra Industrial Area, Bangalore – 560 099. PAN : AAACB 8620 J Vs. ACIT (LTU), Circle –1, Bangalore. APPELLANT RESPONDENT Assessee by : Shri. Narendra Sharma, Advocate Revenue by : Mrs. Neera Malhotra CIT DR Date of hearing : 07.11.2024 Date of Pronoun
ESHWARARAO RAVI,NANDINI LAYOUT vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INFOSYS LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RANGANATH ASHOK MEHARWADE,HUBBALLI vs INCOME TAX OFFICER, WARD 2(1), HUBBALI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BALAPPA HANAMANTAPPANANDEPPANAVAR ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 , BAGALKOT
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)