ITAT Bangalore Bench
18,478 judgments
S A S TRADERS ,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VANAJAKSHI CHIKKAPPAIAH,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(7), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. BASAVANA MATHIKERE BETASWAMY GOWDA RAMASWAMY GOWDA ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KALAHALLI THIMMANAYAK SURESH,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. PRASANNA VEERANJANEYA SEVA TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
VITLAPURA KALLESHAPPA REVANASIDDAPPA,CHIKMAGALORE vs INCOME TAX OFFICER, WARD-1, CHIKAMAGALUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
VINOD PRASAD INJETI ,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(3), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BAREGUNDI JAGADISHA YADIYALA,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
PRAKASH LACHMANDAS GERA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISHALA RURAL WOMEN AND CHILDREN DEVELOPMENT ORGANIZATION,BIJAPUR vs CIT(EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. SRUSTI ASSCIATES ,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, BELLARY
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SAHARA MINORITIES CREDIT CO OPERATIVE SOCIETY LTD,HUVINAHADAGALI vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOME TAX OFFICER, WARD-1, SHIVAMOGGA, SHIVAMOGGA vs KRISHIK SOUHARDA SAHAKARI NIYAMITHA, GROUND FLOOR, MARKET ROAD
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NASIMA FAROOK SUNDKA NASIMA YUSF SIWANI ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)
BRIGADE PROPERTIES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
NEW ENTERPRISE ASSOCIATES 15 LIMITED PARTNERSHIP,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ARVIND CHANDRAKANT BELLAD,DHARWARD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARVIND CHANDRAKANT BELLAD ,DHARWARD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1) , HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
APPU NUTRITIONS PRIVATE LIMITED,CHEMMANUR HALL,BANGALORE vs DCIT-CIRCLE 1(1)(1),BANGALORE, BMTC BUILDING,KORAMANGALA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. RAVISHANKAR BANGALORE JAYARAM ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)