ITAT Bangalore Bench
18,478 judgments
BANK OF BARODA,MUMBAI vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. MARALA REDDY SREENIVAS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PRAMOD KUMAR MISHRA,SHANKAR NAGAR S O vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 BIJAPUR, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASTRAZENECA PHARMA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE vs SARASOULE PVT. LTD., BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
NANOPIX INTEGRATED SOFTWARE SOLUTIONS PVT LTD.,,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
INCOME TAX OFFICER, WARD-1(1), MANGALORE, MANGALORE vs HARIRAM MEMORIAL MEDICAL CENTRE, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
G S FARM TAAZA PRODUCE PRIVATE LIMITED.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (OSD), RANGE-3(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD 1, BALLARI, BALLARI vs SHA GANESHMAL JEWARRAJ BOHRA, KOPPAL
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASTRA ZENECA PHARMA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRAVINKUMAR MAHADEVAPPA MAVINKAI,AREKURAHATTI vs INCOME TAX OFFICER, HUBBALLI, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HEBRON WIRE PRODUCTS,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAMAKRISHNAIAH GOWARAMMA,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMAKURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ALPASANKYATARA CO-OP CREDIT SOCIETY,VIJAYPUR vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GANGADHARAPPA MUNINDRA KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
GUNTNUR VINAY ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5), BENGALURU
PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ICHETTIRA MANDAPPA MACHAIAH,KODAGU vs INCOME TAX OFFICER, WARD-1 , MADIKERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. NATESHAN SAMPATH ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DAREKOPPA KRISHNAIAHSHETTY KESHA vs HETTY,BANGALOREVS.INCOME TAX OFFICER WARD 6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
