ITAT Bangalore Bench
18,441 judgments
ROOMAN TECHNOLOGIES PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-3(1),, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ROOMAN TECHNOLOGIES PVT LTD., ,BENGALURU vs INCOME TAX OFFICER, WARD-3(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ROOMAN TECHNOLOGIES PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-3(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DCIT, CIRCLE 1(1) & TPS, MANGALURU vs NEW MANGALORE PORT AUTHORITY, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DCIT, CIRCLE 1(1) & TPS, MANGALURU vs NEW MANGALORE PORT AUTHORITY, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs NEW MANGALORE PORT AUTHORITY, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DCIT, CIRCLE 1(1) & TPS, MANGALURU vs NEW MANGALORE PORT AUTHORITY, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DCIT, CIRCLE-1(1), MANGALURU vs NEW MANGALORE PORT AUTHORITY, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI HANUMAD JANMA BHOOMI TEERTHA KSHETRA TRUST,HAMPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI HANUMAD JANMA BHOOMI TEERTHA KSHETRA TRUST,HAMPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI SHIVAKUMARA SWAMY CREDIT COOP SOCIETY LIMITED,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, DAVANAGERE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BANDIGADI CHANDRAPPASHETTY RAJASHEKARAPPA,SHIMOGA vs INCOME TAX OFFICER, WARD-1 , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BANDIGADI CHANDRAPPASHETTY RAJASHEKARAPPA,SHIMOGA vs INCOME TAX OFFICER, WARD-1 , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. NEELANCHAL LIFESTYLE HOMES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRINIVASAMURTHY ARKUNDA NIRANJAN,ARKUNDA VILLAGE vs ITO WARD 1, CHICKBALAPUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
LSI INDIA RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. BANDIGADI CHANDRAPPASHETTY RAJASHEKARA,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-4, SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. BANDIGADI CHANDRAPPASHETTY RAJASHEKARA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-4, SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SENTHIL KUMAR THANGAVELU,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BANGALORE VENKATAPPA RAVIKUMAR,BANGALORE vs ACIT, CIRCLE-6(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
