ITAT Bangalore Bench

BANGALORE VENKATAPPA RAVIKUMAR ,BANGALORE vs ACIT, CIRCLE-6(3)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

HOSUR MAHADEV GOUD,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

HOSUR MAHADEV GOUD,BANGALORE vs DCIT, CENTRAL CIRLCE-1(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

HOSUR MAHADEV GOUD,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGA NEEMETA,MANVI, RAICHUR vs INCOME TAX OFFICER, ITO WARD -1, RAICHUR, RAICHUR

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MARASANIGE CHINNE GOWDA SANTHOSH ,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHANKARE GOWDA ,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HARISH RAMCHANDRA JOSHI(HUF),HUBLI vs ACIT, CIRCLE-1(1) & TPS , HUBLI

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

CAST SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-2(1)(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

RAMPUR LAXAMANA NAIK RAVISHANKAR,TUMKUR vs INCOME TAX OFFICER, WARD-1 , TIPTUR

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SUDHAKAR SIRIPURAPU,TELANGANA vs ITO, INTL. TAXATION, WARD-2(1), BENGALURU

MADHUKAR SABU JADHAV ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR

SHRI PRASHANT MAHARISHI (Vice President)

MANIKARNIKE YADU,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU

SHRI PRASHANT MAHARISHI (Vice President)

HEGGENAHALLI NANJUNDAPPA MANJUNATHA,BENGALURU vs THE INCOME TAX OFFICER, WARD - 6(2)(5), BANGALORE, BENGALURU

SHRI PRASHANT MAHARISHI (Vice President)

GEETABAI MEHARAWADE,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S ELEGANT BUILDERS AND DEVELOPERS, BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S. ELEGANT BUILDERS AND DEVELOPERS ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) , BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SHRI RAM GLOBAL,BANGALORE vs CIT, (EXEMPTIONS), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

MURMU PANKAJ KUMAR,BENGALURU vs ITO, WARD-3(3)(1), BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER,WARD-1, HOSPET vs GAYATRI PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITHA, HOSPET, HOSPET