ITAT Bangalore Bench
18,441 judgments
INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT, AAYAKAR BHAVAN vs SHRI SHIVASHAKTI SOUHARDA PATTINA SAHAKARI SANGHA NIYAMIT, .
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SOHANLALJI ASHOK SEERVI,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHRI SHIVASHAKTI SOUHARDA PATTINA SAHAKARI SANGHA NIYAMIT,MELLIGERI TOWERS, BAGALKOT vs INCOME TAX OFFICER WARD 1 BAGALKOT, AAYAKAR BHAVAN
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
AJIT KUMAR,BANGALORE vs ACIT, INTERNATIONAL TAXATION, CIRCLE-1(2) , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), BENGALURU, BANGALORE vs M/S MRK GOLD LLP, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1)(1), BANGALORE, BANGALORE, KARNATAKA
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRLCE - 1(1), BENGALURU vs APPLIED MATERIALS INDIA PRIVATE LIMITED, BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BENGALURU vs APPLIED MATERIALS INDIA PRIVATE LIMITED, BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(1), BENGALURU vs APPLIED MATERIALS INDIA PRIVATE LIMITED, BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(1), BENGALURU vs APPLIED MATERIALS INDIA PRIVATE LIMITED, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
NINGAIAH SIDDU ,MYSORE vs DCIT, CIRCLE-1(1)& TPS, , MYSORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTDE ,CHIKKAMANGALURU vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RANI CHANNAMMA CO-OPERATIVE CREDIT SOCIETY LIMITED,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NEW MANGALORE PORT AUTHORITY,MANGALORE vs DCIT, CIRCLE-1 & TPS, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NEW MANGALORE PORT AUTHORITY,MANGALORE vs DCIT, CIRCLE-1 & TPS, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NEW MANGALORE PORT AUTHORITY,MANGALORE vs DCIT, CIRCLE-1 & TPS, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NEW MANGALORE PORT AUTHORITY,MANGALORE vs DCIT, CIRCLE-1 & TPS, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NEW MANGALORE PORT AUTHORITY,MANGALORE vs DCIT, CIRCLE-1 & TPS, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SHRUTHI KISHORE,BENGALURU vs INCOME TAX OFFICER, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ROOMAN TECHNOLOGIES PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)& TDS, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)