ITAT Bangalore Bench
18,441 judgments
M/S. SILICON ESTATES, ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGLAURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA HOUSING BOARD,BANGALORE vs DCIT, BANGALORE
HOLY SPIRIT EDUCATIONAL SOCIETY CONVENT OF HOLY SPIRIT,BANGALORE vs INCOME-TAX OFFICER(EXEMPTIONS) WARD-1, BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
RAMACHANDRA PRADEEP,BANGALORE vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ST JOSEPH ENGINEERING COLLEGE ALUMNI ASSOCIATION,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, MANGALURU, MANGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SHARADAMMA L/R OF LATE BASAVE GOWDA, ,HASSAN vs INCOME TAX OFFICER, WARD-1, HASSAN
SHARADAMMA L/R OF LATE BASAVE GOWDA ,HASSAN vs INCOME TAX OFFICER, WARD-1, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHARADAMMA L/R OF LATE BASAVE GOWDA ,HASSAN vs INCOME TAX OFFICER, WARD-1, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. GURAPPA JAYARAM REDDY(AOP),BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. GURAPPA JAYARAM REDDY(AOP),BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAMAKRISHNA SAROJA ,BANGALORE vs ACIT, CIRCLE-2(2)(1), BENGALURU
the impugned year and it is not possible to foresee and retain the evidences for the expenses made.
VEENA ANAND,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD NO. 2(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KRISHNAMURTHY L/R BY SMT. NAGARATHNAMMA ,BANGALORE vs DCIT, CIRCLE-2(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
KRISHNAMURTHY L/R BY SMT. NAGARATHNAMMA ,BANGALORE vs DCIT, CIRCLE-2(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SOCIETY OF PERPETUAL HELP HOME FOR THE AGED,SASTHAN POST UDUPI vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
JITO HUBBALLI GIRLS HOSTEL AND EDUCATION TRUST ,DHARWAD vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AL AMEEN RESIDENTIAL SCHOOL TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MARINE DRISHTI AND COASTAL FOUNDATION ,GOA vs CIT (EXEMPTION), BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MARINE DRISHTI AND COSTAL FOUNDATION ,GOA vs CIT (EXEMPTION), BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MARINE DRISHTI AND COSTAL FOUNDATION ,GOA vs CIT (EXEMPTION), BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
