ITAT Bangalore Bench
18,441 judgments
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED,BANGALORE vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT, CENTRAL CIRLCE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TELKAR SREENIVASARAO SATHYANARAYANA RAO,MANDYA vs THE DEPUTY COMMISSIONER OF INCOME TAX, MYSORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ALUR GOPALA REDDY,BELLARY vs INCOME TAX OFFICER, WARD 1 &TPS, BELLARY, BELLARY
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AZAD COACH BUILDERS PRIVATE LIMTIED,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(2), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SWAMY HOLAGUNDI,HUVINA HADAGALI vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MRS. SAROJA ,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME, BENGALURU-2, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HEDDUR VYAVASAYA SEVA SAHAKARA SANGA NIYAMITHA ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SAMEER EXPORTS,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA POWER CORPORATION LIMITED,BENGALURU vs ACIT, CIRCLE-4(1)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
KARNATAKA POWER CORPORATION LIMITED,BENGALURU vs ACIT, CIRCLE-4(1)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
PRATHAMIK KRUSHI PATTIN SAHAKAR SANGH NIYAMIT CHIMMAD,JAMKHANDI vs INCOME TAX OFFICER, WARD-1, BAGALKOT
KARNATAKA HOUSING BOARD ,BANGALORE vs DCIT, EXEMPTIONS CIRLCE-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA HOUSING BOARD ,BANGALORE vs DCIT, EXEMPTIONS CIRLCE-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA HOUSING BOARD ,BANGALORE vs DCIT, EXEMPTIONS CIRLCE-1 , BENGALURU
JAIKUSUMA BALAKRISHNA SHETTY,BANGALORE vs INCOME TAX OFFICER,WARD-1(2)(2), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), BANGALORE vs SILICON ESTATES, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
