ITAT Bangalore Bench
18,441 judgments
DHYAN FOUNDATION GO RAKSHA TRUST,MANDYA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AQUARELLE INDIA PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-1(1)(1), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BIOAGILE THERAPEUTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHANNAGIRI ARECANUT GROWERS AND MARKETING SOWARDA CO-OPERATIVE ASSOCIATION ,DAVANGERE vs ITO, WARD-1, DAVANAGERE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BASAVARAJA MARABASAPPA SHIRAHATTI,PILLI COMPLEX NEAR NEW BUS STAND vs INCOME TAX OFFICER, WARD - 01, GADAG, GADAG
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ALP CONSULTING LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), KORAMANGLA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU, BENGALURU vs INFOSYS LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INFOSYS LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
SHRI WASEEM AHMED, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\n\n\nITA No. 881/Bang/2023\nAssessment Year: 2019-20\n\nInfosys Limited\nPlot 44, Konappana Agrahara\nHosur Road, Konappana\nBangalore - 560100\nKarnataka\n\nPAN: AAACI4798L\n\nAPPELLANT\n\nVs.\n\nDy. Commissioner of Income Tax\nCircle - 3(1)(1)\nBMTC Building, 80 Feet Road\nKoramangala, Bangalore – 560095\nKarnataka\n\nRESPONDENT\n\nITA No. 245/Bang/2024\nAssessment Year: 2019-20\n\nJt. Commissioner of Income Tax
DOTGO PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU
A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT,MUMBAI vs DCIT, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
WESTERN DIGITAL TECHNOLOGIES INC.,,BANGALORE vs DCIT, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
PRAKASH NARAYANAN,BENGALURU vs DCIT CIRCLE 3(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
MRS. SUREKHA L/R OF LATE SHRI. DEVARAJ ,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PREMA KUMARI,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PREMA KUMARI ,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
CRYSTAL HATCHERIES PRIVATE LIMITED ,BANGALORE vs ACIT CENTRAL CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)