ITAT Bangalore Bench
18,441 judgments
FINOPLE FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)), BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ARKA EDUSERVE PVT LTD.,,BENGALURU vs INCOME TAX OFFICER, WARD-1(1)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHREE VEERABHADRESHWAR CREDIT SOUHARDA SAHAKARI SANGH NIYAMIT,VIJAYAPUR vs INCOME TAX OFFICER WARD 1 BIJAPUR, VIJAYAPUR
SHRI PRASHANT MAHARISHI (Vice President)
PARAMPARA VIVIDHODESHA SAHAKARA SANGHA,KARKALA vs INCOME TAX OFFICER-WARD-3, UDUPI
SHRI PRASHANT MAHARISHI (Vice President)
L S M P CO-OP SOCIETY LTD,UTTARA KANNADA vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI PRASHANT MAHARISHI (Vice President)
KAPILA PARK,KENJAR vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTIOS) BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
RAAJRATNA ENERGY HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
RAAJRATNA ENERGY HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
CHOLENAHALLI SHIVE GOWDA SHARADA,BENGALURU vs INCOME TAX OFFICER, BENGALURU
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ASHOK HADAGALI,HUVINAHADAGALI vs INCOME TAX OFFICER, WARD 1 & TPS, HOSPET
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RANGAIAH RAMANNA ,TUMAKURU vs INCOME TAX OFFICER, WARD-2 , TUMKUR
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BADRA ESTATES AND INDUSTRIES LIMITED,BANGALORE vs ACIT, CIRCLE-1(1)(2), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI. VIKRAM DHONDU RAO ,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. VIKRAM DHONDU RAO, ,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
ALOK ANAND,LONDON vs INCOME TAX OFFICER, WARD 5(3)(1), BENGALURU, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ALOK ANAND,LONDON vs INCOME TAX OFFICER, WARD 5(3)(1), BENGALURU, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
STATE BANK OF MYSORE vs ADDL.C.I.T.,
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MUNIRAJU VIJAYALAKSHMI ,CHIKKABALLAPURA vs INCOME TAX OFFICER, WARD-1, CHIKKABALLAPURA
JAMIA MASJID,MANDYA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VIJAYA PATHINA SOWTHARDHA SAHAKARI NIYAMITHA ,INCOME TAX LAYOUT vs INCOME TAX OFFICER, WARD NO. 3(2)(2)., KORMANGALA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)