ITAT Bangalore Bench
18,441 judgments
ATRIA BRINDAVAN POWER PVT LTD.,,BENGALURU vs DCIT, CENTRAL CIRCLE-2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HARI MOHAN,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BENNUR SIDDEGOWDA SANTHOSH ,MUDIGERE vs INCOME TAX OFFICER, WARD-1 , CHIKKAMANGALUR
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ABDULKHADER HASANSAB KARADIGUDDA,DHARWAD vs INCOME TAX OFFICER WARD 2(2), HUBLI
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ANANTHA ACADEMY FOR SPECIAL EDUCATION ,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
HOSAAGRAHARA GOVINDARAO UDAYASHANKARA ,BENGLAURU vs INCOME TAX OFFICER, WARD-1(4), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
RAMAIAH RAMACHANDRA ,TUMKUR vs INCOME TAX OFFICER, WARD-2, TUMKUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ANJALI HIMANSHU SANGHVI,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(5), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
GIVAUDAN (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE 3(1)(1), BENGALURU, BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S. I G PETROCHEMICALS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S. I G PETROCHEMICALS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, HUBBALLI vs SHRI KRISHNA MOHAN KALBURGI, HUBBALLI
DEPUTY COMMISSIONER OF INCOME TAX, HUBBALLI vs SHRI KRISHNA MOHAN KALBURGI, HUBBALLI
JESMAJO INDUSTRIAL FABRICATIONS KARNATAKA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 4(3)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHRIKANT BASANGOUDA PATIL,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
S/SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND PRAKASH CHAND YADAV (Judicial Member)
SHIVAKUMAR MAHADEVAIAHRE ,MYSURU vs INCOME TAX OFFICER, WARD-2(3), MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MADDOR BORAIAH SHIVA KUMAR,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHREE SHARANAVASACESHWAR CREDIT SOUHARD SAHAKARI NI HALINGALI,HALINGALI vs INCOME TAX OFFICER, WARD-1, BAGALKOT
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LAKE CHEMICALS PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
PRERANA FOUNDATION,BENGALURU vs ITO, EXEMPTIONS WARD 2,BLR, BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)