ITAT Bangalore Bench
18,441 judgments
JANAPRIYA CHARITABLE TRUST ,HASSAN vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JANAPRIYA FOUNDATION ,HASSAN vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI. JAYADEVA MURUGHARAJENDRA PATHTHINA SAHAKARA SANGHA NI HOSADURGA ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHANDAVARA RAMAKRISHNA SHIVASHANKAR ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHAKKA SANJEEVA RAIDU ,BALLARI vs INCOME TAX OFFICER, WARD-2 & TPS, , HOSAPETE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
VERKEY ROYMON KANJIRATHINKAL ,SOMWARPET vs INCOME TAX OFFICER, WARD-1, MADIKERI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ANTONY PAUL ,BANGALORE vs ACIT,CIRCLE-1(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
AROGYAMARY CHOWRAPPA ,RAMANAGARA vs INCOME TAX OFFICER, WARD-592)(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHOWDADENAHALLI RANGASWAMY MANOHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHOWDADENAHALLI RANGASWAMY MANOHARA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DASA SHETTY KANTHA,BANGALORE vs ACIT CIRCLE 3(2)(1), BANGALORE, BANGALORE
CISCO SYSTEMS (INDIA) PRIVATE LIMITED,BNAGALORE vs DCIT- CIRCLE 2(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MOLEX INDIA BUSINESS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LAKSHMI ASSOCIATES ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
HUBLI SARAKU SAGANIKENDRARA PATTINA SANGHA NIYAMITA,HUBBALI vs INCOME TAX OFFICER, WARD - 2(1), HUBLI, HUBLI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AMRUTHA VIVIDHODEESHA SOUHARDA SAHAKARI SANGA NIYAMITHA,MOLAKALMUR vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHANGAPPA PEMMAIAH BIDDAMADA,BILUR, PONNAPPASANTHE, VIRAJPET TALUK, KODAGU vs INCOME TAX OFFICER, WARD, MADIKERI
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
GOPAL UMA SHANKAR,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHREE KARAVASAV SHIVACHARYA PATTIN SAHAKAR SANGH NI BARADOL ,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ATRIA BRINDAVAN POWER PVT LTD,BANGALORE vs DCIT, CENTRAL CIRCLE-2(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
