ITAT Bangalore Bench
18,441 judgments
ACIT, CIRCLE-4(1)(1), BENGALURU vs MOTOROLA SOLUTIONS KODIAK NETWORKS INDIA PRIVATE LIMITED, BENGALURU
SWASTIK PROPERTIES & DEVELOPERS,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SWASTIK PROPERTIES & DEVELOPERS,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SENTRISE CONSTRUCTION LLP,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BHARATKUMAR RAJASHREE,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MOLEX (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
WIDIA INDIA LTD( KENNAMETAL INDIA LTD.,),BANGALORE vs PR. COMMISSIONER OF INCOME TAX-2, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. OROTEX CHEMICALS INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
YASMEEN SHAIKH ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(5), BANGALORE
Dr. DIPAK P. RIPOTE (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ACIT, CENTRAL CIRCLE-1(1), BANGALORE vs PADMAVATHI V., HOSPET
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TE CONNECTIVITY SERVICES INDIA PRIVATE LIMITED ,BANGALORE vs DCIT CIRCLE, 7(1)(1), , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT SUSHAMA RAJESH RAO ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE, BANGALORE vs EVRY INDIA PRIVATE LIMITED, BANGALORE
SHRI NARENDER KUMAR CHODHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
KALKERE PUTTARAJU VAJRAMUNIE, ROYAL HERMITAGE, KALKERE B.O, KALKERE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4) BANGALORE, BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KALKERE PUTTARAJU VAJRAMUNIE, ROYAL HERMITAGE, KALKERE B.O, KALKERE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4) BANGALORE, BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ARYA VYSYA SANGHA ,KOLLEGAL vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DHARWADKAR ASSOCIATES,HUBBALLI vs INCOME TAX OFFICER, WARD-1(2), HUBLI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
ALEGOWDA NAGESH,BENGALURU vs ACIT, CIRCLE-1(2)(2), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
CHOURASIAINFRATECH PVT LTD., ,BENGALURU vs DCIT, CIRCLE-2(1)(1), BENGALURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
